Kerala High Court
Abdul Haris vs Shibi Jacob on 8 April, 2024
Author: K. Babu
Bench: K. Babu
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K. BABU
MONDAY, THE 8TH DAY OF APRIL 2024 / 19TH CHAITHRA, 1946
OP(CRL.) NO. 50 OF 2024
ST NO.33 OF 2023 OF JUDICIAL MAGISTRATE OF FIRST CLASS II, PALA
PETITIONER/ACCUSED:
ABDUL HARIS,
AGED 54 YEARS,
S/O. MAMMOO, PERINGALATHUL, PANACHIKAVU P. O,
CHANGANASSERY, KOTTAYAM- 686102
NOW RESIDING NO. A/10, JEWEL BAY VIEW HOMES,
JANATHA ROAD, VYTTILA, ERNAKULAM, PIN - 682019
BY ADVS.
SREEKANTH S.NAIR
SANDEEP P JOHNSON
RESPONDENT/COMPLAINANT:
JACOB SEBASTIAN,
S/O. SEBASTIAN, PEZHUMTHOTTATHIL VEEDU,
MADUKKAKUNNU P. O KANJIRAPALLY,
KOTTAYAM, PIN - 686577
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
08.04.2024, ALONG WITH OP(Crl.).53/2024, 57/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P(Crl) Nos.50, 53 & 57of 2024
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K. BABU
MONDAY, THE 8TH DAY OF APRIL 2024 / 19TH CHAITHRA, 1946
OP(CRL.) NO. 53 OF 2024
ST NO.32 OF 2023 OF JUDICIAL MAGISTRATE OF FIRST CLASS II,
PALA
PETITIONER/S:
ABDUL HARIS,
AGED 54 YEARS,
S/O. MAMMOO, PERINGALATHUL, PANACHIKAVU P. O,
CHANGANASSERY, KOTTAYAM- 686102
NOW RESIDING NO. A/10, JEWEL BAY VIEW HOMES,
JANATHA ROAD, VYTTILA, ERNAKULAM, PIN - 682019
BY ADVS.
SREEKANTH S.NAIR
SANDEEP P JOHNSON
RESPONDENT/COMPLAINANT:
USHA SAJI,
AGED 53 YEARS,
W/O. SAJI, MANIKALLIL VEEDU, PULIYANOOR P. O,
MEENCAHIL,PALA, KOTTAYAM, PIN - 686573
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
08.04.2024, ALONG WITH OP(Crl.).50/2024, 57/2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P(Crl) Nos.50, 53 & 57of 2024
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K. BABU
MONDAY, THE 8TH DAY OF APRIL 2024 / 19TH CHAITHRA, 1946
OP(CRL.) NO. 57 OF 2024
ST NO.7 OF 2022 OF JUDICIAL MAGISTRATE OF FIRST CLASS II,
PALA
PETITIONER/PETITIONER/ACCUSED:
ABDUL HARIS,
AGED 54 YEARS,
S/O. MAMMOO, PERINGALATHUL, PANACHIKAVU P.O,
CHANGANASSERY, KOTTAYAM- 686102
NOW RESIDING NO. A/10, JEWEL BAY VIEW HOMES,
JANATHA ROAD, VYTTILA, ERNAKULAM, PIN - 682019
BY ADVS.
SREEKANTH S.NAIR
SANDEEP P JOHNSON
RESPONDENT/RESPONDENT/COMPLAINANT:
SHIBI JACOB,
AGED 50 YEARS,
S/O. THOMAS CHAKO, MANOOR, KOORALI P. O,
ELANGALUM, KANJIRAPILLY,
KOTTAYAM, PIN - 686522
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
08.04.2024, ALONG WITH OP(Crl.).53/2024, 50/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P(Crl) Nos.50, 53 & 57of 2024
4
K.BABU, J.
--------------------------------------
O.P(Crl) Nos.50, 53 and 57 of 2024
---------------------------------------
Dated this the 8th day of April, 2024
JUDGMENT
The petitioner seeks transfer of the cases from the Judicial
First Class Magistrate Court-II, Pala to the Judicial First Class
Magistrate Court-I, Pala.
2. It is submitted that the Trial Court has already disposed of
the cases and therefore, the petitions have become infructuous.
Hence, the Original Petitions (Criminal) are closed as
infructuous.
Sd/-
K.BABU,
JUDGE
KAS
O.P(Crl) Nos.50, 53 & 57of 2024
APPENDIX OF OP(CRL.) 50/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF S. T NO. 33/2023 DATED
15.01.2018 FILED AGAINST THE PETITIONER
BEFORE JFCM COURT - II, PALA
Exhibit P2 TRUE COPY OF THE C.C NO. 1099/2021
DATED 15.12.2017 FILED AGAINST
RESPONDENT
Exhibit P3 TRUE COPY OF TRANSFER PETITION C. M. P
NO. 294/2024 DATED 15.01.2024 FILED BY
THE PETITIONER
Exhibit P4 TRUE COPY OF STAY PETITION C. M.P NO.
295/2024 DATED 15.01.2024 FILED BY THE
PETITIONER
O.P(Crl) Nos.50, 53 & 57of 2024
APPENDIX OF OP(CRL.) 53/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF S. T NO. 32/2023 DATED
05.04.2018 FILED AGAINST THE PETITIONER
BEFORE JFCM COURT - II, PALA
Exhibit P2 TRUE COPY OF THE C. C NO. 1099/2021
DATED 15.12.2017 FILED AGAINST
RESPONDENT
Exhibit P3 TRUE COPY OF TRANSFER PETITION C. M. P
NO. 291/2024 DATED 15.01.2024 FILED BY
THE PETITIONER
Exhibit P4 TRUE COPY OF STAY PETITION C. M.P NO.
292/2024 DATED 15.01.2024 FILED BY THE
PETITIONER
O.P(Crl) Nos.50, 53 & 57of 2024
APPENDIX OF OP(CRL.) 57/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF S. T NO. 7/2022 DATED
15.01.2018 FILED AGAINST THE PETITIONER
BEFORE JFCM COURT - II, PALA.
Exhibit P2 TRUE COPY OF THE C.C NO.1099/2021 DATED
15.12.2017 FILED AGAINST RESPONDENT
Exhibit P3 TRUE COPY OF TRANSFER PETITION C. M. P
NO. 297/2024 DATED 15.01.2024 FILED BY
THE PETITIONER
Exhibit P4 TRUE COPY OF STAY PETITION C. M.P NO.
298/2024 DATED 15.01.2024 FILED BY THE
PETITIONER
