Annie vs T A Simmi
2024 Latest Caselaw 10189 Ker

Kerala High Court

Annie vs T A Simmi on 5 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.878/2024                                      1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                                  PRESENT


                         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH


                                    th
                    Friday, the 5        day of April 2024 / 16th Chaithra, 1946


                                          OP(C) NO. 878 OF 2024


                       CMA 65/2023 OF II ADDITIONAL SUB COURT,THRISSUR.

   PETITIONER(S)/ RESPONDENT/ PLAINTIFF:

          ANNIE, AGED 64 YEARS, W/O NEELANKAVIL JOSEPH, PERAMANGALAM VILLAGE
          DESOM, PERAMANGALAM P O, THRISSUR TALUK, THRISSUR DISTRICT, PIN -
          680545

   RESPONDENT(S)/ PETITIONER/ DEFENDANT:

          T A SIMMI, AGED 50 YEARS, W/O THARAYIL JOSE @ DEVASSY, PERAMANGALAM
          VILLAGE DESOM, PERAMANGALAM P O, THRISSUR TALUK, THRISSUR DISTRICT,
          PIN - 680545


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation of Exhibit P8 and P9 pending consideration of the above
   Original Petition, in the interest of justice.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   Sri. G.SREEKUMAR (CHELUR), Advocate for the petitioner, the court passed
   the following:

                                                 O R D E R

Admit.

Issue notice to the respondent as well as to the learned counsel appearing for the respondent in the trial court.

Post on 22-05-2024.

Till then, further proceedings in O.S No. 402/2020 on the files of the Additional Sub Judge- II, Thrissur, shall stand stayed.

Sd/- DR. KAUSER EDAPPAGATH, JUDGE

05-04-2024 /True Copy/ Assistant Registrar

APPENDIX OF OP(C) 878/2024 Exhibit P8 TRUE COPY OF THE JUDGMENT IN C M A NO. 65 OF 2023 ON THE FILE OF THE DISTRICT JUDGE, THRISSUR DATED 09.08.2023 Exhibit P9 TRUE COPY OF THE ORDER PASSED IN I A NO. 7 OF 2023 IN I A NO. 5 OF 2022 IN O S NO. 402 OF 2020 DATED 18.03.2024 ON THE FILE OF THE ADDITIONAL SUB-JUDGE NO.2, THRISSUR