Chandrika K.C vs State Of Kerala
2024 Latest Caselaw 10183 Ker

Kerala High Court

Chandrika K.C vs State Of Kerala on 5 April, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

RP No.428/2024                           1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                  THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                        &
                 THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
              Friday, the 5th day of April 2024 / 16th Chaithra, 1946
                                 RP NO. 428 OF 2024
        AGAINST THE JUDGMENT DATED 13.03.2024 IN WA 205/2024 OF THIS COURT
   REVIEW PETITIONER(S)/APPELLANTS 3 TO 5:

      1. CHANDRIKA K.C., AGED 55 YEARS, HEADMISTRESS SINCE 1.4.2023, S.N.M.
         HIGHER SECONDARY SCHOOL, PURAKKAD, ALAPPUZHA, PIN - 688561
      2. ASHADUTT A.N., AGED 53 YEARS, HIGH SCHOOL TEACHER (MATHEMATICS),
         S.N.M. HIGHER SECONDARY SCHOOL, PUARKKAD, ALAPPUZHA, PIN - 688561
      3. RAVILAL T.R., AGED 44 YEARS HIGH SCHOOL TEACHER (ENGLISH), S.N.M.
         HIGHER SECONDARY SCHOOL, PURAKKAD, ALAPPUZHA, PIN - 688561

   RESPONDENT(S)/RESPONDENTS & APPELLANTS 1,2 AND 6:

      1. STATE OF KERALA, REP. BY PRINCIPAL SECRETARY TO GOVERNMENT, GENERAL
         EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
      2. THE DIRECTOR OF GENERAL EDUCATION, FORMERLY THE DIRECTOR OF PUBLIC
         INSTRUCTIONS, JAGATHI, THIRUVANANTHAPURAM , PIN - 695014
      3. THE DEPUTY DIRECTOR OF GENERAL EDUCATION, ALAPPUZHA, NEAR CIVIL
         STATION, ALAPPUZHA, PIN - 688001
      4. THE DISTRICT EDUCATIONAL OFFICER, MEDICAL COLLEGE JUNCTION,
         ALAPPUZHA , PIN - 688005
      5. R. SREEREKHA, AGED 42 YEARS , HIGH SCHOOL TEACHER(ENGLISH) S.N.M
         HIGHER SECONDARY SCHOOL, PURAKKAD, ALAPPUZHA , PIN - 688561
      6. THE MANAGER, AGED 56 YEARS S.N.M HIGHER SECONDARY SCHOOL, PURAKKAD,
         ALAPPUZHA, PIN - 688561
      7. USHAS.S, AGED 57 YEARS, RETD. HEADMISTRESS, HEADMISTRESS DURING
         01-06-2021 TO 30-04-2022, S.N.M HIGHER SECONDARY SCHOOL,
         PURAKKAD-688561, ALAPPUZHA. RESIDES IN MADHAVAMANDIRAM,
         VETTUVENI,NEAR RAILWAY STATION, HARIPAD, ALAPPUZHA, PIN - 690514
      8. SUNITHA M, AGED 43 YEARS, HIGH SCHOOL TEACHER(SOCIAL SCIENCE),
         S.N.M HIGHER SECONDARY SCHOOL, PURAKKAD, ALAPPUZHA, PIN - 688561

          This Review petition praying inter alia that in the circumstances
    stated in the affidavit filed along with the RP the High Court be pleased
    to stay the operation of the judgment dated 13.03.2024 in Writ Appeal
    No.205 of 2024 of this Honourable Court and to stay all further
    directions in giving promotion ignoring the seniority of the review
    petitioners, pending disposal of the Review Petition.

        The Review petition coming on for orders on 05.04.2024, upon
   perusing the petition and the affidavit filed in support of R.P and upon
   hearing the arguments of SENIOR ADVOCATE SRI.GEORGE POONTHOTTAM
   AND ADVS.M/S.NISHA GEORGE & A.L.NAVANEETH KRISHNAN , Advocates for
   Petitioners and of GOVERNMENT PLEADER for Respondents 1 to 4, the court on
   the same day passed the following:
 RP No.428/2024                                2/2

                                         ORDER

Any appointment made by the Manager will be subject to the outcome of the review petition.

Post on 21/05/2024.

Sd/- A.MUHAMED MUSTAQUE, JUDGE

Sd/- SHOBA ANNAMMA EAPEN, JUDGE

05-04-2024 /True Copy/ Assistant Registrar