T.Gopakumaran Nair vs Nisha Salim
2024 Latest Caselaw 10179 Ker

Kerala High Court

T.Gopakumaran Nair vs Nisha Salim on 5 April, 2024

Author: V Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

Con.Case(C) No.934/2024                     1/3

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                  Friday, the 5th day of April 2024 / 16th Chaithra, 1946
                  CONTEMPT CASE(C) NO. 934 OF 2024(S) IN WP(C) 7656/2024

   PETITIONER/PETITIONER IN WP(C):


           T. GOPAKUMARAN NAIR, AGED 64 YEARS, S/O. THANKAPPAN NAIR,
           MADHAVA MANDIRAM, ERUTHEAVUR, RASSALPURAM P.O,
           VIA BALARAMAPURAM, THIRUVANANTHAPURAM DISTRICT,
           PIN - 695 501.

         BY ADVOCATES M/S. ARJUN RAGHAVAN & C.P.SABARI

   RESPONDENT/4TH RESPONDENT IN WP(C):


           NISHA SALIM, DEPUTY DIRECTOR, DAIRY DEVELOPMENT OFFICE,
           PATTOM P.O, THIRUVANANTHAPURAM DISTRICT, PIN - 695 004.

            BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   05.04.2024, the court on the same day passed the following:

                                                             P.T.O.
 Con.Case(C) No.934/2024                      2/3




                             RAJA VIJAYARAGHAVAN V, J.
                            -------------------------------------
                             Con.Case (C) No.934 of 2024
                           -------------------------------------------
                          Dated this the 5th day of April, 2024


                                          ORDER

The learned Counsel appearing for the petitioner submits that even

though this Court had set aside Ext.P10 order, the persons named therein are

still continuing as members of the Administrative Committee.

The learned Government Pleader shall ensure that the directions in the

judgment are complied with before 12.4.2024.

Post on 12.04.2024.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE APM/5/4/2024

05-04-2024 /True Copy/ Deputy Registrar

APPENDIX OF CON.CASE(C) 934/2024

Exhibit P10 IN WP(C) A TRUE COPY OF ORDER NO.DDTVM/94/2024-DFI DATED 7656/2024 23.02.2024 ISSUED BY THE 4TH RESPONDENT.

05-04-2024 /True Copy/ Deputy Registrar