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Smt.T K Meera vs Kerala Water Authority
2024 Latest Caselaw 10142 Ker

Citation : 2024 Latest Caselaw 10142 Ker
Judgement Date : 5 April, 2024

Kerala High Court

Smt.T K Meera vs Kerala Water Authority on 5 April, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
           THE HONOURABLE MR. JUSTICE SATHISH NINAN
    FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
                   WP(C) NO. 34376 OF 2015
PETITIONERS:

    1     SMT.T K MEERA
          AGED 50 YEARS
          W/O.SAJEEV N.B.,NARANAT HOUSE, KOOVAPADY P.O.,
          ERNAKULAM DISTRICT PIN 683544, PRESENTLY WORKING AS
          EXECUTIVE ENGINEER, PROJECT DIVISION, PERUMBAVUR.
    2     SURESH CHANDRAN
          S/O.LATE T.N.CHANDRASEKHARAN, AGED 49 YEARS,
          CHANDANAM, SRA 175, SANTHA NAGAR, THIRUMALA P.O.
          PANGODE, THIRUVANANTHAPURAM 695006, PRESENTLY
          WORKING AS EXECUTIVE ENGINEER, SHED WORK DIVISION,
          ARUVIKKARA.
    3     JESSY JOSE N.
          W/O.K.J.JERSON, AGED 47 YEARS, KILIYARA HOUSE, NEAR
          V.V.L.P. SCHOOL, PALLURUTHY, KOCHI 682006, PRESENTLY
          WORKING AS EXECUTIVE ENGINEER, OFFICE OF CHIEF
          ENGINEER (CENTRAL REGION) KOCHI.
    4     PAULY PETER
          W/O.TONY P.V., AGED 47 YEARS, PARAMBI HOUSE, KORATTY
          SOUTH P.O., THRISSUR, PRESENTLY WORKING AS EXECUTIVE
          ENGINEER, PUBLIC HEALTH DIVISION, IRINJALAKUDA.
          BY ADV SRI.V.N.RAMESAN NAMBISAN


RESPONDENTS:

    1     KERALA WATER AUTHORITY
          REPRESENTED BY ITS MANAGING DIRECTOR, JALA BHAVAN,
          VELLAYAMBALAM, THIRUVANANTHAPURAM PIN 695033.
    2     MANAGING DIRECTOR
          KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM
          THIRUVANANTHAPURAM PIN 695033.
    3     A.PURUSHAN
          EXECUTIVE ENGINEER, P.H.DIVISION, KADUTHURUTHY,
          KOTTAYAM, PIN 686604.
    4     K.K.MADHU
          EXECUTIVE ENGINEER, KWA, SEWERAGE MAINTENANCE
          DIVISION, THIRUVANANTHAPURAM PIN 695001.
 WPC No.34376 of 2015
                                     -: 2 :-


             BY ADVS.
             SRI.P.BENJAMIN PAUL, SC, KERALA WATER
             AUTHORITY
             SRI.P.C.SASIDHARAN
             P.M.JOHNY


       THIS     WRIT     PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION      ON      05.04.2024,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
                      Sathish Ninan, J.
             ==============================
                 W.P(C) No.34376 of 2015
             ==============================
          Dated this the 5th day of April, 2024

                             JUDGMENT

The learned counsel for the petitioners

submits that this writ petition has become

infructuous.

The said submission is recorded.

Writ petition is dismissed as infructuous.

Sd/-

Sathish Ninan, Judge SVP

 
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