Citation : 2024 Latest Caselaw 10022 Ker
Judgement Date : 5 April, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
WP(C) NO. 38595 OF 2015
PETITIONER/S:
SUNEER, S/O.KUNHIMUHAMMED
AGED 33 YEARS
VADAKKAN HOUSE, PATHAPIRIYAM P.O., MALAPPURAM DISTRICT.
BY ADV K.RAKESH
RESPONDENT/S:
1 DISTRICT REGISTRAR AND REGISTRAR OF SOCIETIES
CIVIL STATION, MALAPPURAM, PIN: 676 505.
2 THE DEPUTY SUPERINTENDENT OF POLICE
PERINTHALMANNA, MALAPPURAM DISTRICT, PIN: 679 322.
3 THE RETURNING OFFICER/RETIRED SUB INSPECTOR OF POLICE
MR.RAMAKRISHNAN, IMDADUL ISLAM SANGAM, PATHAPIRIYAM,
MALAPPURAM DISTRICT - 676 123
4 THE IMDADUL ISLAM SANGAM
PATHAPIRIYAM, MALAPPURAM DISTRICT, REGISTRATION
NO.37/1968, REPRESENTED BY ITS SECRETARY, PIN: 676 123.
BY ADV M.KRISHNAKUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P (C) No.38595/2015 -2-
JUDGMENT
Learned counsel for the petitioner submits that this writ petition has
become infructuous.
Accordingly this writ petition is dismissed as infructuous.
Sd/-
GOPINATH P. JUDGE
AMG
APPENDIX OF WP(C) 38595/2015
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE DEED OF CONSTITUTION/BYE-LAW OF THE 4TH RESPONDENT.
Exhibit P2 TRUE COPY OF THE GUIDELINES ISSUED BY THE RETURNING OFFICER/3RD RESPONDENT AS REGARDS THE CONDUCT OF ELECTION.
Exhibit P3 TRUE COPY OF THE VOTERS LIST PUBLISHED BY THE 3RD RESPONDENT.
Exhibit P4 TRUE COPY OF THE FORMAT OF APPLICATION FOR MEMBERSHIP TO THE 4TH RESPONDENT SANGAM.
Exhibit P5 TRUE COPY OF THE MEMBERSHIP RECEIPT ISSUED FROM THE 4TH RESPONDENT SANGAM.
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