V.A. Radhadevi vs The Managing Partners Supreme Cashew ...
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Kerala High Court

V.A. Radhadevi vs The Managing Partners Supreme Cashew ... on 5 April, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                       PRESENT
 THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
                OP(LC) NO. 1171 OF 2013
AGAINST THE ORDER/JUDGMENT DATED 08.02.2011 IN ID
NO.48 OF 2009 OF LABOUR COURT, KOLLAM
PETITIONER/S:

        V.A. RADHADEVI
        AGED 62 YEARS
        PAINGATTUZHYKATHU KIZHAKKETHIL,
        PORUVAZHY, CHATHAKULAM P.O., KOLLAM.
        BY ADVS.
        SRI.T.A.UNNIKRISHNAN
        SRI.K.S.PRAVEEN


RESPONDENT/S:

        THE MANAGING PARTNERS SUPREME CASHEW
        IMPORTS AND EXPORTERS
        PALLITHOTTAM, KOLLAM, PIN-691006.
        BY ADVS.
        SMT.AMBILY K.ARAVIND
        SRI.N.D.PREMACHANDRAN



    THIS OP (LABOUR COURT) HAVING COME UP FOR
ADMISSION ON 05.04.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 O.P.(LC) No.1171/2013

                                2




                            JUDGMENT

It is submitted by the learned counsel for the

petitioner that the writ petition has become infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.05.04.2024.

APPENDIX OF OP(LC) 1171/2013

PETITIONER EXHIBITS EXHIBIT P1: COPY OF THE PRELIMINARY AWARD DATED 8.2.2011 IN I.D.NO.48/2009 OF THE LABOUR COURT, KOLLAM. EXHIBIT P2: COPY OF THE AWARD DATED 30.03.2011 IN I.D.NO.48/2009 OF THE LABOUR COURT, KOLLAM EXHIBIT P3: COPY OF THE CHARGE MEMO DATED 1.11.98 ISSUED BY THE RESPONDENT EXHIBIT P4: COPY OF THE CHARGE MEMO DATED 13.11.98 ISSUED BY THE RESPONDENT EXHIBIT P5: COPY OF THE REPLY SUBMITTED BY THE PETITIONER EXHIBIT P6: COPY OF THE DEPOSITIONS OF THE MW1 DATED 8.1.99 EXHIBIT P7: COPY OF THE DEPOSITIONS OF THE MW2 DATED 8.1.99 EXHIBIT P8: COPY OF THE DEPOSITIONS OF THE MW3 DATED 8.1.99 EXHIBIT P9: COPY OF THE DEPOSITIONS OF THE DW1 DATED 21.1.99 EXHIBIT P10: COPY OF THE DEPOSITIONS OF THE DW2 DATED 21.1.99 EXHIBIT P11: COPY OF THE ENQUIRY REPORT DATED 6.2.99 EXHIBIT P12: COPY OF THE SHOW CAUSE NOTICE DATED 10.2.99 ISSUED BY THE RESPONDENT EXHIBIT P13: COPY OF THE REPLY DATED 19.2.99 SUBMITTED BY THE PETITIONER EXHIBIT P14: COPY OF THE ORDER DATED 27.2.99 ISSUED BY THE RESPONDENT