G. Sreenivasan vs State Of Kerala
2024 Latest Caselaw 10000 Ker

Kerala High Court

G. Sreenivasan vs State Of Kerala on 5 April, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
                           RP NO. 420 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.14097 OF 2021 OF HIGH
COURT OF KERALA
REVIEW PETITIONER/S:

    1       G. SREENIVASAN
            AGED 54 YEARS
            S/O. GOVINDAN NAIR, RADHA BHAVANAM, KOTTARKAVU,
            MAVELIKKARA, ALAPPUZHA., PIN - 690101

    2       BIJI A.T.,
            AGED 48 YEARS
            W/O. SREENIVASAN, RADHA BHAVANAM, KOTTARKAVU,
            MAVELIKKARA, ALAPPUZHA., PIN - 690101

            BY ADVS.
            GISA SUSAN THOMAS
            A.PARVATHI MENON
            A.R.DIVYA
            V.VIDJEALATCHOUMY
            DANA MOHAN VARGHESE
            ADHITHYA K.



RESPONDENT/S:

    1       .STATE OF KERALA
            REPRESENTED BY THE SECRETARY, DEPARTMENT OF CO-
            OPERATION, GOVERNMENT OF KERALA, SECRETARIAT,
            THIRUVANANTHAPURAM ., PIN - 695001

    2       THE REGISTRAR
            CO-OPERATIVE SOCIETIES, THIRUVANANTHAPURAM - 695 001.,
            PIN - 695001

    3       THE JOINT REGISTRAR
            OFFICE OF THE JOINT REGISTRAR, CO-OPERATIVE SOCIETY
            (GENERAL) TECHI ANGALAMMAN COMPLEX, OPP. ST. ANTONY'S
            SCHOOL, THIRUVAMBADY, ALAPPUZHA ., PIN - 688002

    4       THE ASSISTANT REGISTRAR
            OFFICE OF THE ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETY,
 R.P.No.420/2024                       2

             MAVELIKKARA ., PIN - 690101

     5       ADMINISTRATOR-IN-CHARGE
             MAVELIKKARA TALUK CO-OPERATIVE BANK LTD. NO.707
             MAVELIKKARA P.O., ALAPPUZHA ., PIN - 690101

     6       MAVELIKKARA TALUK CO-OPERATIVE BANK LTD. NO.707
             MAVELIKKARA P.O., ALAPPUZHA . REP. BY ITS SECRETARY.,
             PIN - 690101

             BY ADVS.
             Ashok Shenoy B
             P.S.GIREESH(K/341/2013)



OTHER PRESENT:

             SRI. BINOY DAVIS (GP)




      THIS    REVIEW   PETITION   HAVING   COME   UP   FOR   ADMISSION   ON
05.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R.P.No.420/2024                       3

                                ORDER

Having heard the learned counsel for the petitioners, the learned

counsel appearing for the 6th respondent and the learned Government

Pleader appearing for the official respondents, I find no ground made out

for review of the judgment.

The Review petition will stand dismissed.

Sd/-

GOPINATH P. JUDGE

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