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Xavier M.C vs Jaseentha V.U
2023 Latest Caselaw 9989 Ker

Citation : 2023 Latest Caselaw 9989 Ker
Judgement Date : 18 September, 2023

Kerala High Court
Xavier M.C vs Jaseentha V.U on 18 September, 2023
TR.P(CRL.) NO. 52 OF 2023                  1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   MONDAY, THE 18TH DAY OF SEPTEMBER 2023 / 27TH BHADRA, 1945
                            TR.P(CRL.) NO. 52 OF 2023
      AGAINST THE ORDER/JUDGMENT MC 20/2023 OF FAMILY COURT,
                                   THALASSERY
PETITIONER/S:
          XAVIER M.C.AGED 80 YEARSS/O M A CHEEKU, MANAKKAT
          HOUSE, AROOR P. O, CHERTHALA TALUK, ALAPPUZHA, PIN -
          688534

               BY ADV APARNA C.MENON


RESPONDENT/S:
          JASEENTHA V.U.AGED 66 YEARSD/O ULAHANNAN, PAYYANADAN
          NIVAS, H-387 C, KOYYODE P. O, KOYYODE, KANNUR, PIN -
          670621


       THIS     TRANSFER     PETITION   (CRIMINAL)   HAVING   COME   UP   FOR
ADMISSION ON 18.09.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 TR.P(CRL.) NO. 52 OF 2023             2




                     P.V.KUNHIKRISHNAN, J
                  ---------------------------------------
                Tr.Petition (Crl.) No. 52 of 2023
                -------------------------------------------
           Dated this the 18th day of September, 2023


                             ORDER

This transfer petition is filed to file transfer MC No.

20/2023 on the file of the Family Court, Thalassery to Family

Court, Alappuzha. Admittedly, the above case is set ex-parte. If

that is the case, this transfer petition is not maintainable at

this stage. It is submitted that the petition is filed to set aside

the ex-parte order. If the ex-parte order is set aside, the

petitioner is free to file a fresh transfer petition.

Granting liberty to the petitioner to file a fresh transfer

petition, this transfer petition is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF TR.P(CRL.) 52/2023 PETITIONER ANNEXURES

AnnexureA1 TRUE COPY OF THE AADHAR CARD OF THE PETITIONER

AnnexureA2 TRUE COPY OF THE OFFICE COPY OF THE NOTICE DATED 27-06-2016

AnnexureA3 TRUE COPY OF THE JUDGMENT IN O.P. (DIV) NO. 58/2018 DATED 31-8-2018 ISSUED BY THE FAMILY COURT, ALAPPUZHA

AnnexureA4 TRUE COPY OF THE M. C. NO. 20/2023 PETITION DATED 24/11/2022 OF THE FAMILY COURT, THALASSERY

AnnexureA5 TRUE COPY OF THE MEDICAL CERTIFICATE DATED 16/06/2023 ISSUED BY DR. K. A. RANGANATH, ORTHOPAEDIC SURGEON, LAKSHMI HOSPITAL, BYEPASS JUNCTION, AROOR TO THE PETITIONER

 
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