Abhijith J Puthanani vs Medical Council Of India
2023 Latest Caselaw 9835 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
   WEDNESDAY, THE 13TH DAY OF SEPTEMBER 2023 / 22ND BHADRA, 1945
                       WP(C) NO. 29856 OF 2023
PETITIONER:

          ABHIJITH J PUTHANANI
          AGED 27 YEARS, S/O.JOYKUTTY,
          PUTHANACHKAL HOUSE, MANJALLOOR,
          MADAKKATHANAM P.O. ERNAKULAM., PIN - 686 670

          BY ADV JOHNSON GOMEZ


RESPONDENTS:

    *1    MEDICAL COUNCIL OF INDIA
          THROUGH ITS SECRETARY, POCKET-14, SECTOR-8,
          DWARKA, NEW DELHI., PIN - 110 075

          * NAME OF THE 1ST RESPONDENT IS SUBSTITUTED AS
          NATIONAL MEDICAL COMMISSION
          THROUGH ITS CHAIRMAN, POCKET 14, SECTOR 8,
          DWARKA PHASE-I, NEW DELHI - 110 077 AS PER ORDER DATED
          13.09.2023 IN IA.NO.4/2023

    2     UNION OF INDIA
          REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH &
          FAMILY WELFARE NIRMAN BHAVAN, NEW DELHI., PIN - 110 011

    3     NATIONAL BOARD OF EXAMINATIONS IN MEDICAL STUDIES,
          REPRESENTED BY ITS EXECUTIVE DIRECTOR,
          ANSARI NAGAR, MAHATMA GANDHI MARG (RING ROAD),
          NEW DELHI., PIN - 110 029

    4     SANTHOSH HOSPITAL,
          6/1. PROMENADE ROAD, BEHIND COLES PARK,
          BANGALORE., PIN - 560 005

    5     ADD.R5.MEDICAL COUNSELING COMMITTE
          REPRESENTED BY DIRECTOR GENERAL OF HEALTH SERVICES,
          NIRMAN BHAWAN, RAJPATH AREA, CENTRAL SECRETARIAT,
          NEW DELHI., PIN - 110 001
          IS IMPLEADED AS PER ORDER DATED 12.09.2023 IN IA 1/2023
          IN WP(C)
 WP(C) NO. 29856 OF 2023
                                  2

          BY ADVS.
          TITUS MANI VETTOM, SC
          S.MANU, DSGI
          K.S.PRENJITH KUMAR




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 29856 OF 2023
                                      3



                               T.R.RAVI, J.
                      ----------------------------------------
                     WP(C) No.29856 of 2023
                     -------------------------------------------
             Dated this the 13th day of September, 2023

                             JUDGMENT

The grievance of the petitioner is that since the name

of the 4th respondent has not been removed from the list of

available seats for allotment for the next round, there is a

possibility that if the petitioner participates in the next

round of allotment and does not get a better option, he may

not be able to retain the seat which is already alloted in the

4th respondent college.

The counsel for the respondent on instruction submits

that the name of the 4th respondent college has already been

removed and there is no cause for such an apprehension.

The above submission is recorded and this writ

petition is closed.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 29856 OF 2023

APPENDIX OF WP(C) 29856/2023

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE ADMIT CARD WITH CANDIDATE ROLL NO. 23661074544

Exhibit P2 A TRUE COPY OF THE MCC PROFILE

Exhibit P3 TRUE COPY OF THE PROVISIONALLY ADMISSION LETTER AND WAS ALLOTTED TO KAKATIYA MEDICAL COLLEGE IN M.D. (PREVENTIVE AND SOCIAL MEDICINE)/ COMMUNITY MEDICIN

Exhibit P4 TRUE COPY OF THE PROVISIONAL ADMISSION LETTER AND WAS ALLOTTED TO SANTHOSH HOSPITAL, BANGALORE, KARNATAKA IN (NBEMS) ANESTHESIOLOGY

Exhibit P5 RUE COPY OF ACKNOWLEDGMENT OF REPORTING/JOINING TO THE ALLOTTED HOSPITAL DATED 03.09.2023

Exhibit P6 TRUE COPY OF RECEIPT OF DEPOSITING DNB FEES

Exhibit P7 TRUE COPY OF THE ADMISSION LETTER DATED 06.09.2023

Exhibit P8 TRUE COPY OF THE REPRESENTATION DATED 6TH SEPTEMBER 2023 VIA EMAIL TO RESPONDENT NO.1

Exhibit P9 TRUE COPY OF THE RELEVANT PAGES CLEAR VACANCY LIST PUBLISHED BY THE RESPONDENT NO.1

RESPONDENT'S EXHIBITS : NIL

//TRUE COPY// PA TO JUDGE