Kerala High Court
Neethu vs Versus State Of Kerala on 13 September, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 13TH DAY OF SEPTEMBER 2023 / 22ND BHADRA, 1945
WP(C) NO. 27608 OF 2023
PETITIONER/S:
1 NEETHU V S
AGED 36 YEARS
D/O VIJAYA KUMAR, VARAYALIL HOUSE,
ULLIYERI PO, KOZHIKODE, PIN - 673323
2 VARSHA N
AGED 31 YEARS
D/O A P NANDANAN,VRINDAVAN, CHOKLI PO,
KANNUR DISTRICT, PIN - 670672
3 JILU GEORGE
AGED 38 YEARS
D/O GEORGE THOMAS, VILANGUPARA(H),
PAYAM P.O, KANNUR DISTRICT, PIN - 670704
4 SARIKA S PILLAI
AGED 33 YEARS
D/O SIVARAJAN PILLAI, POOVANVILA,
KURUMANDAL, PARAVOOR P.O, KOLLAM, PIN - 691301
5 ANISHA KURIAN
AGED 30 YEARS
THOMBIKOTTU (H), KULAPARACHAL P. O,
IDUKKI, PIN - 685619
6 RAJEEV.O
AGED 40 YEARS
S/O RAMAN, MADHAVAM, KOVILAKAM ROAD,
PARAPPANGADI, CHETTIPADI (P.O),
MALAPPURAM, PIN - 676319
7 SHIMNA.K,
AGED 33 YEARS
D/O CHANDRAN P.V, NANDANAM,
KOTTARATHUMPARA (PO), AZHIKODE,
KANNUR, PIN - 670009
W.P.(C) No. 27608 of 2023
2
8 HAFSA MUHAMMED
AGED 34 YEARS
D/O KK MUHAMMED, KARAYIL HOUSE, INCHOOR,
VARAPPETTY PO, KOTHAMANGALAM,
ERNAKULAM, PIN - 686691
9 ARUN Y.
AGED 34 YEARS
S/O YESUDASAN D, DAS BHAVAN, AYANIMOODU,
VEDIVACHANCOIL PO, THIRUVANANTHAPURAM DISTRICT,
PIN - 695501
10 VISHNUPRIYA S V
AGED 35 YEARS
D/O P VIJAYAKUMAR, KANAKKODU VEEDU,
OTTASEKHARAMANGALAM. P.O, THIRUVANANTHAPURAM,
PIN - 695125
11 JITHIN RAJAN
AGED 36 YEARS
S/O K RAJAN, SIVANANDANAM, EDAMONILLA,
NAVAIKULAM, VETTIYARA PO, THIRUVANANTHAPURAM,
PIN - 695603
12 RESHMI. P
AGED 34 YEARS
D/O SASIDHARAN P. A, POOTHAKUZHIYIL HOUSE,
MALAYAMMA (PO), KOZHIKODE, PIN - 673601
13 SARIGA SIVAN
AGED 33 YEARS
D/O K K SIVADAS, ANASWARA HOUSE,
VADAKKEKOTTUKANDIYIL PARAMBIL PO,
MARIKUNNU, CALICUT, PIN - 673012
14 ANUSREE M.S
AGED 37 YEARS
D/O SIVANANDAN M.K, THAKARAMKUNNATH (H),
PADIYOOR P.O., THRISSUR, PIN - 680688
W.P.(C) No. 27608 of 2023
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15 THAHIRA K.A
AGED 38 YEARS
D/O ASSAINAR, NEST HOUSE, KALLIDUMBA, EDAVANNA,
MALAPPURAM,, PIN - 676541
16 SMITHA S BABU
AGED 39 YEARS
D/O G SURENDRA BABU, DREAM VILLA,
MUKKAMPALAMOODU, VATTAPPARA P O,
TRIVANDRUM, PIN - 695028
17 BINISHA P
AGED 36 YEARS
D/O BHARATHAN P, PATTASSERY H, MUKKAM P O,
KOZHIKODE, PIN - 673602
18 AJEESHA VASUDEVAN
AGED 34 YEARS
D/O M K VASUDEVAN, AJINI NIVAS, THEKKEKARA PO,
MAVELIKARA, ALAPPUZHA, PIN - 690107
19 BABITHA A
AGED 43 YEARS
D/O S. ALOYSIUS, JESUS VILLA, KUMBALAM P.O.,
KOLLAM, PIN - 691503
20 RINCY K.
AGED 36 YEARS
D/O K MOHAMMED BASHEER, 38/84C,
BREEZE, CHUNGAM, WESTHILL P O,
KOZHIKODE, PIN - 673005
21 SAGAR
AGED 36 YEARS
S/O P A MANOHARAN, PUTHENPURAYIL HOUSE,
MULAKULAM NORTH P.O, PIRAVOM VIA,
ERNAKULAM, PIN - 686664
W.P.(C) No. 27608 of 2023
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22 NIJA BEEVI M A
AGED 45 YEARS
D/O MAJEED KUTTY, SAJEEV MANZIL,
KOTTIYAM PO, KOLLAM,, PIN - 691571
23 THARAMOL V THANKAPPAN,
AGED 36 YEARS
D/O V.I.THANKAPPAN, 44/401, GANDHINAGAR,
CHEKKANTHARA, PALLIPPURAM PO,
PALAKKAD, PIN - 678006
24 SRUTHY VM,
AGED 36 YEARS
D/O V N MURALEEDHARAN, MAYOOGHAM,
AYYANVEETTUCHALLA, NANNIODE POST.
PALAKKAD, PIN - 678701
25 DEEPTHI PALLIKOYILOTH
AGED 36 YEARS
D/O A.K SREEDHARAN, DEEPIKA (H), PUTHUPPANAM PO,
VADAKARA, KOZHIKODE, PIN - 673105
26 SHAHINA A K
AGED 37 YEARS
D/O MUHAMMED KUTTY, ADOOKATTIL, EZHUR,
TIRUR P.O, MALAPURAM, PIN - 676101
27 RAGESH V
AGED 29 YEARS
S/O VISHNU G, SARADA MANDIRAM,
KAYALVARATHU VEEDU, TENRA- 81,
THEVALLY, KOLLAM, PIN - 691001
BY ADVS.
K.S.ARUN KUMAR
VIJAY SANKAR V.H.
AMRUTHA K P
AMRUTHA P S
SRUTHY UNNIKRISHNAN
BINDU MOHAN
W.P.(C) No. 27608 of 2023
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SAQIB RIZWAN
JERIN JOSEPH
ARYA B. VENUGOPAL
ELDHO BABY
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
ROOM NO.202, NORTH SANDWICH BLOCK,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY,
THULASI HILLS, PATTOM PALACE PO,
THIRUVANANTHAPURAM, PIN - 695004
3 ELECTION COMMISSION OF INDIA
REPRESENTED BY ITS PRINCIPAL SECRETARY,
NIRVACHAN SADAN, ASHOKA ROAD,
NEW DELHI, PIN - 110001
BY ADVS. SMT. SURYA BINOY, SR. GP,
SRI. DEEPU LAL MOHAN, SC FOR ELECTION COMMISSION OF INDIA
SRI.P.C. SASIDHARAN, SC FOR KPSC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.09.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) No. 27608 of 2023
6
JUDGMENT
When this matter was taken up, the learned counsel appearing for the
petitioners sought permission to withdraw this petition.
This petition is accordingly dismissed as withdrawn.
Sd/-
RAJA VIJAYARAGHAVAN V,
JUDGE
NS
W.P.(C) No. 27608 of 2023
APPENDIX OF WP(C) 27608/2023
PETITIONER EXHIBITS
Exhibit-P1 A PHOTOSTAT COPY OF THE NOTIFICATION DATED
14/12/2017 ISSUED BY THE 2ND RESPONDENT
Exhibit-P2 A PHOTOSTAT COPY OF THE RANKED LIST
NO.241-1/20/SS IV DATED 19/08/2020 ISSUED
BY THE 2ND RESPONDENT
Exhibit-P3 A PHOTOSTAT COPY OF THE G.O (M.S)
NO.5/2021/AYUSH DATED 25/02/2021
Exhibit-P4 A TRUE COPY OF THE REPRESENTATION BY THE
PETITIONERS SUBMITTED BEFORE THE 1ST
RESPONDENT DATED 08/08/2023
Exhibit-P5 A TRUE COPY OF THE REPRESENTATION BY THE
PETITIONERS SUBMITTED BEFORE THE 2ND
RESPONDENT DATED 08/08/2023
Exhibit-P6 A PHOTOSTAT COPY OF THE BY-ELECTION
NOTIFICATION ISSUED BY THE 3RD RESPONDENT
DATED 08/08/2023
Exhibit-P7 A COPY OF THE SCREENSHOT SHOWING THE
PROCEDURE AND DOCKET NO. B3/101/2023
