Prafash Kumar vs Ani P.N
2023 Latest Caselaw 9676 Ker

Con.Case(C) No.1378/2023                          1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                 Friday, the 8th day of September 2023 / 17th Bhadra, 1945
                   CONTEMPT CASE(C) NO. 1378 OF 2023(S) IN WP(C) 8190/2023

      PETITIONERS/PETITIONERS:


          1. PRAFASH KUMAR, S/O PRADEEP KUMAR, AGED 42, SOBHANAM, HOUSE
             NO.2/10, GCDA COLONY, ALUVA EAST VILLAGE, EDATHALA P.O, ERNAKULAM
             DISTRICT - 683 561.
          2. ASHWINI PRAFASH, W/O PRAFASH KUMAR, AGED 34, SOBHANAM, HOUSE
             NO.2/10, GCDA COLONY, ALUVA EAST VILLAGE, EDATHALA P.O, ERNAKULAM
             DISTRICT - 683 561.

            BY ADVOCATES M/S. P.MOHAMED SABAH, LIBIN STANLEY, SAIPOOJA, SADIK
            ISMAYIL, R.GAYATHRI, M.MAHIN HAMZA & ALWIN JOSEPH.

      RESPONDENT/RESPONDENT NO.1:


                ANI P.N, THE REVENUE DIVISIONAL OFFICER,

                MUVATTUPUZHA, MUVATTUPUZHA P.O,

                ERNAKULAM DISTRICT, PIN - 686 669.

            BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   08.09.2023, the court on the same day passed the following:

                                             ORDER

Issue notice to the respondent by speed post.

Post on 05/10/2023.

In case the directions contained in the judgment are not complied with by then, the respondent shall appear in person.

Sd/- ANU SIVARAMAN JUDGE

08-09-2023 /True Copy/ Assistant Registrar