Nabeeza Beevi vs Vishnu Raj. P. Ias
2023 Latest Caselaw 9669 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     FRIDAY, THE 8TH DAY OF SEPTEMBER 2023 / 17TH BHADRA, 1945
                         CON.CASE(C) NO. 1762 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 7649/2023 OF HIGH COURT OF KERALA
PETITIONER:

             NABEEZA BEEVI
             AGED 53 YEARS
             W/O. KUNJUMUHAMMED, VELLAKKAL HOUSE, THRIKKAKARA NORTH,
             ERNAKULAM, PIN - 682033
             BY ADVS.
             SHAKTHI PRAKASH
             MUHASIN K.M.


RESPONDENT:

             VISHNU RAJ. P. IAS
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             THE REVENUE DIVISIONAL OFFICER, FORT KOCHI REVENUE
             DIVISIONAL OFFICE, K B JACOB ROAD, FORT KOCHI,
             ERNAKULAM, PIN - 682001
OTHER PRESENT:

             SRI.M.RAJEEV-GP


     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 08.09.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 1762 OF 2023          2




                                JUDGMENT

Dated this the 8th day of September, 2023

It is submitted by the learned counsel appearing on

either side that the directions contained in the judgment

stands complied with.

The said submission is recorded. This Contempt of

Court Case is closed.

Sd/-

ANU SIVARAMAN

JUDGE ska

APPENDIX OF CON.CASE(C) 1762/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W. P. (C) NO. 7649/2023 DATED 07-03-2023