Eby Cherian vs Jerrema John
2023 Latest Caselaw 9602 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                   &
         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
     FRIDAY, THE 8TH DAY OF SEPTEMBER 2023 / 17TH BHADRA, 1945
                      OP (FC) NO. 573 OF 2023

PENDING FAMILY COURT MATTER IN O.P.(G&W) NO.1085/2023 OF FAMILY
COURT, ERNAKULAM.
PETITIONER:


          EBY CHERIAN
          AGED 48 YEARS, S/O. K.V CHERIAN,
          KANIYAMKUDIYIL HOUSE,
          PUTHURANKAVALA, VALAYANCHIRANGARA P.O.,
          PERUMBAVOOR, ERNAKULAM DISTRICT, PIN-683 556.

          BY ADVS.
          S.SAJU
          A.V.SAJAN
          SWETHA.S.
          NAINA FAHIMATH M.S.


RESPONDENT:


          JERREMA JOHN
          AGED 45 YEARS, D/O K.T. JOHN,
          FLAT NO. G5, GALAXY OXTON APARTMENTS, KADAVANTHRA,
          AV JOHN ALUNKAL ROAD, ERNAKULAM DISTRICT, PIN-682 020.

     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION         ON
08.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                         -2-
OP (FC) NO. 573 OF 2023



        A.MUHAMED MUSTAQUE & SHOBA ANNAMMA EAPEN, JJ.
        ---------------------------------------------
                   O.P.(FC) No.573 of 2023
           ----------------------------------------
          Dated this the 8th day of September, 2023

                                     JUDGMENT

A.Muhamed Mustaque, J.

Considering the urgency involved, we direct the

Family Court, Ernakulam, to take up the application filed

by the petitioner for interim custody of the minor child

and to produce the minor child, within three days of

producing a copy of this judgment. The petitioner shall

also serve a copy of this judgment on the counsel

appearing for the respondent before the Family Court.

The original petition is disposed of as above.

Sd/-S

A.MUHAMED MUSTAQUE, JUDGE

Sd/-S

SHOBA ANNAMMA EAPEN, JUDGE bpr

OP (FC) NO. 573 OF 2023

APPENDIX OF OP (FC) 573/2023

PETITIONER'S EXHIBITS

Exhibit -P1 TRUE COPY OF THE MEMORANDUM OF ORIGINAL PETITION IN O.P (G & W) NO. 1085 /2023 FILED BY THE PETITIONER BEFORE THE HON'BLE FAMILY COURT, ERNAKULAM , DATED 29.04.2023

Exhibit -P2 THE TRUE COPY OF THE INTERLOCUTORY APPLICATIONI.A NO.2/2023 IN O.P (G & W) NO. 1085 /2023 DATED 17.07.2023

Exhibit -P3 TRUE COPY OF THE INTERLOCUTORY APPLICATION I.A NO.4/2023 IN O.P (G & W) NO. 1085 /2023 DATED 05.09.2023

Exhibit -P4 TRUE COPY OF THE CASE STATUS IN O.P.NO.

1085/2023 DOWNLOADED FROM THE E- COURT WEBSITE DATED NIL

Exhibit -P5 TRUE COPY OF THE ETHOPIAN AIRLINE BOOKING ITINERARY DATED 23.09.2023 WITH REGARD TO THE PETITIONERS TRAVEL