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Seema Viswanath vs State Of Kerala
2023 Latest Caselaw 9600 Ker

Citation : 2023 Latest Caselaw 9600 Ker
Judgement Date : 8 September, 2023

Kerala High Court
Seema Viswanath vs State Of Kerala on 8 September, 2023
WP(C) No.33653/2016                       1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                      THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
             Friday, the 8th day of September 2023 / 17th Bhadra, 1945
                    IA.NO.3/2023 IN WP(C) NO. 33653 OF 2016(F)
   APPLICANT/1ST RESPONDENT IN WP(C):

          STATE OF KERALA,REPRESENTED BY THE PRINCIPAL SECRFETARY TO THE
          GOVERNMENT, SCIENCE TECHNOLOGY
          DEPARTMENT,SECRETARIAT,THIRUVANANTHAPURAM-695 001.

   RESPONDENTS/PETITIONERS & RESPONDENTS 2 TO 4 IN WP(C):

      1. SEEMA VISWANATH, AGED 30 YEARS, OFFICE ASSISTANT, JAWAHARLAL NEHRU
         TROPICAL BOTANIC GARDEN & RESEARCH INSTITUTE, KARIMANCODE P.O.,
         PALODE, THIRUVANANTHAPURAM-695 562,RESIDING AT VISWASOBHA,TC 30/1523
         (1), PALLIMUKKU, PETTAH, THIRUVANANTHAPURAM.
      2. CHITRA R., OFFICE ASSISTANT, JAWAHARLAL NEHRU TROPICAL BOTANIC
         GARDEN & RESEARCH INSTITUTE, KARIMANCODE P.O., PALODE,
         THIRUVANANTHAPURAM-695 562,RESIDING AT VRINDHAVANAM, MANDAPAKUNNU,
         ALANTHRARA,VENJARAMOODU,THIRUVANANTHAPURAM.
      3. JISHI S., OFFICE ASSISTANT, JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN
         & RESEARCH INSTITUTE, KARIMANCODE P.O., PALODE,
         THIRUVANANTHAPURAM-695 562,RESIDING AT THOPPIL VEEDU,
         KIZHUVILAMP.O.,ATTINGAL,THIRUVANANTHAPRUAM.
      4. ANURADHA R., OFFICE ASSISTANT, JAWAHARLAL NEHRU TROPICAL BOTANIC
         GARDEN & RESEARCH INSTITUTE, KARIMANCODE P.O., PALODE,
         THIRUVANANTHAPURAM-695 562,RESIDING AT KARTHIKALAYAM, KURAKKADA
         P.O., KIZHUVILAM, ATTINGAL,THIRUVANANTHAPURAM-695 014.
      5. PRATHIBHA RANI P.S., OFFICE ASSISTANT, JAWAHARLAL NEHRU TROPICAL
         BOTANIC GARDEN & RESEARCH INSTITUTE, KARIMANCODE P.O., PALODE,
         THIRUVANANTHAPURAM-695 562,RESIDING AT RUGMA, EANIKKARA, KARAKULAM
         P.O., THIRUVANANTHAPURAM-64.
      6. ATHIRA NAIR R.S., OFFICE ASSISTANT, JAWAHARLAL NEHRU TROPICAL
         BOTANIC GARDEN & RESEARCH INSTITUTE, KARIMANCODE P.O., PALODE,
         THIRUVANANTHAPURAM-695 562,RESIDING AT R.C.NIVAS,
         MELECHEMBAKATHATTU, KOKKOTTELA P.O.,ARYANAD, THIRUVANANTHAPURAM.
      7. JAWAHARLAL NEHRU, TROPICAL BOTANIC GARDEN RESEARCH
         INSTITUTE KARIMANCODE P.O., PALODE, THIRUVANANTHAPURAM-695
         562REPRESENTED BY ITS REGISTRAR.
      8. THE DIRECTOR, JAWAHARIAL NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH
         INSTITUTE, KARIMANCODE P.O., PALODE, THIRUVANANTHAPURAM 695 562.
      9. THE MEMBER SECRETARY,KERALA STATE COUNCIL FOR SCIENCE, TECHNOLOGY
         AND ENVIRONMENT, SASTHRA BHAVAN, PATTOM P.O.,THIRUVANANTHAPURAM-695
         004.
     10. KERALA STATE COUNCIL FOR SCIENCE TECHNOLOGY ENVIRONMENT,SASTHRA
         BHAVAN, PATTOM P.O.THIRUVANANTHAPURAM-695 004, REPRESENTED BY ITS
         MEMBER SECRETARY.
 WP(C) No.33653/2016                           2/2

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend time limit
   prescribed in the judgment in WP(C)No.33653/2016 by a further period of 2
   months from 05.08.2023.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's judgment
   dated 17.11.2022 andthis court's order dated 04.07.2023 in IA.No.2/23 and
   upon hearing the arguments of GOVERNMENT PLEADER for petitioner in
   I.A/Respondent 1 in WP(C),SRI.PIRAPPANCODE V.S.SUDHIR & SRI.JELSON
   J.EDAMPADAM, Advocates for the respondents 1 to 6 in I.A/ petitioners 1 to
   6 in WP(C), SRI.C.K.KARUNAKARAN,STANDING COUNSEL for R7&R8 in IA/R2&R3 in
   WP(C), P.C.SASIDHARAN STANDING COUNSEL for R9 & R10 in IA/R4&R5 in WP(C),
   the court passed the following:

                                         ORDER

Heard. Allowed.

Time granted as prayed for.

Sd/- ANU SIVARAMAN, JUDGE

08-09-2023 /True Copy/ Assistant Registrar

 
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