Dr.P.J.Joy vs The Corporation Of Kochi
2023 Latest Caselaw 9549 Ker

WA No.1520/2023                                   1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                              &
                          THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
                  Tuesday, the 5th day of September 2023 / 14th Bhadra, 1945
                                      WA NO. 1520 OF 2023

        AGAINST JUDGMENT DATED 14-06-2023 IN WP(C) 10791/2012 OF THIS COURT

   APPELLANTS: PETITIONERS

      1. DR.P.J.JOY, AGED 75, DR.JOY'S HOSPITAL FOR WOMEN, THAIKOODAM,
         VYTTILA, KOCHI- 682019.
      2. DR. ANNE JOY, AGED 73, DR.JOY'S HOSPITAL FOR WOMEN, THAIKOODAM,
         VYTTILA, KOCHI - 682019.

    BY ADV. SRI. TONY GEORGE KANNANTHANAM

   RESPONDENTS: RESPONDENTS

      1. THE CORPORATION OF KOCHI, REPRESENTED BY THE SECRETARY, PARK AVENUE
         ROAD, KOCHI - 682011.
      2. THE SECRETARY, CORPORATION OF KOCHI, PARK AVENUE, KOCHI - 682011.

    BY STANDING COUNSEL SRI K.B. ARUNKUMAR FOR R1 AND R2


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of the Judgment dated 14-6-2023
   in W.P.(c) No.10791/2012, pending disposal of the Writ Appeal.


        This Writ Appeal coming on for admission on 05/09/2023 upon perusing
   the appeal memorandum, the court on the same day passed the following:



                                             ORDER

Admit.

Learned Standing Counsel takes notice for the respondents.

Post on 09.10.2023.

In the meanwhile, there will be an interim stay of further recovery proceedings against the petitioners on condition that the petitioners remit 1/3rd of the amount demanded as tax by the respondents within a period of one month from today.

Sd/- ANU SIVARAMAN, JUDGE

Sd/- C. JAYACHANDRAN, JUDGE

05-09-2023 /True Copy/ Assistant Registrar