Joseph.P.P vs State Of Kerala
2023 Latest Caselaw 9483 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    TUESDAY, THE 5TH DAY OF SEPTEMBER 2023 / 14TH BHADRA, 1945
                      CRL.MC NO. 6438 OF 2023
  AGAINST THE ORDER/JUDGMENT CRMP 3164/2022 OF DISTRICT COURT &
                      SESSIONS COURT,KOTTAYAM
PETITIONER/ACCUSED:

          JOSEPH.P.P
          AGED 55 YEARS
          S/O PATHROSE, KOLATHU HOUSE, THRIKKOTHAMANGALAM P.O,
          PUTHUPPALLY VILLAGE, KOTTAYAM, PIN - 686011
          BY ADV. ARJUN S.


RESPONDENT/STATE & DEFACTO COMPLAINANT:

    1     STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
          PIN - 682031
    2     THE EXCISE INSPECTOR
          KOTTAYAM EXCISE RANGE OFFICE, EXCISE COMPLEX, BOAT
          JETTY ROAD, VYSKARA LANE, KOTTAYAM, PIN - 686001
          BY ADV.


          SEENA. C, PUBLIC PROSECUTOR



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
05.09.2023, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Crl.M.C.No.6438 of 2023


                            2




            P.V.KUNHIKRISHNAN, J.
           ------------------------------
            Crl.M.C.No.6438 of 2023
   ----------------------------------------------
  Dated this the 05th day of September, 2023


                          ORDER

This Criminal Miscellaneous Case is filed to

quash the F.I.R in Crime No.184/2022 of Kottayam

Excise Range Office. Now, the learned Public

Prosecutor submitted that the Final report is

already filed. If the petitioner is aggrieved by the

Final report, he is free to challenge the same

separately.

Granting liberty to the petitioner to challenge

the Final report, this Crl.M.C. is closed.

Sd/-

P.V.KUNHIKRISHNAN DM JUDGE Crl.M.C.No.6438 of 2023

APPENDIX OF CRL.MC 6438/2023

PETITIONER ANNEXURES ANNEXURE A A TRUE COPY OF THE CRIME AND OCCURRENCE REPORT NO.184/ 2022 OF EXCISE RANGE OFFICE- KOTTAYAM DTD 22.12.2022 ANNEXURE B A TRUE COPY OF THE DISCHARGE SUMMARY OF THE PETITIONER ISSUED FROM THE GOVT. MEDICAL COLLEGE- KOTTAYAM DTD 10.09.2016 ANNEXURE C A TRUE COPY OF THE OP.TICKET NO.99277 ISSUED BY THE GOVT. TALUK HOSPITAL- PAMPADY DTD 22.12.2022 ANNEXURE D A TRUE COPY OF THE PRESCRIPTION ISSUED BY THE CARDIOLOGY DEPARTMENT AT GOVT. MEDICAL COLLEGE- KOTTAYAM DTD 23.12.2022 ANNEXURE E A TRUE COPY OF THE CERTIFICATE ISSUED BY THE DEPARTMENT OF CARDIOVASCULAR & THORACIC SURGERY- KOTTAYAM MEDICAL COLLEGE DTD 01.03.2017 ANNEXURE F A TRUE COPY OF MEDICAL BILLS ISSUED BY PARET IVANIOS HOSPITAL- KOTTAYAM ANNEXURE G A TRUE COPY OF THE NEWSPAPER CUTTING IN MAYALAYA MANORAMA NEWSPAPER DTD 24.12.2022 ANNEXURE H A TRUE COPY OF THE ORDER OF THE HON'BLE SESSIONS COURT- KOTTAYAM Crl.M.C.No.6438 of 2023

IN CRL.MP.NO.3164/2022 DTD 06.01.2023 ANNEXURE I A TRUE COPY OF THE ORDER DATED 09.01.2023 IN BA.NO.247/2023 OF THIS HON'BLE COURT ANNEXURE J A TRUE COPY OF THE ORDER DTD 25.07.2023 IN BA.NO.247/2023 OF THIS HON'BLE COURT

RESPONDENTS EXHIBITS :NIL //TRUE COPY// PA TO JUDGE