Citation : 2023 Latest Caselaw 9461 Ker
Judgement Date : 4 September, 2023
OP(C) No.48/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
Monday, the 4th day of September 2023 / 13th Bhadra, 1945
OP(C) NO. 48 OF 2023
OS 45/2017 OF SUB COURT, MUVATTUPUZHA
PETITIONER/ PLAINTIFF:
ALIAS PAUL, AGED 58 YEARS, S/O.POULOSE, CHUNAYAPPILLIL HOUSE,
PULINTHANAM P.O., ENANELLOOR VILLAGE, VIA MUVATTUPUZHA, ERNAKULAM ,
PIN - 686671
BY ADVS.GEORGE ABRAHAM, JOBY D JOSEPH & MARY CATHERINE PRIYANKA P.S.,
RESPONDENT/DEFENDANTS:
1. THE POTHANIKKADU GRAMA PANCHAYAT, REP. BY ITS SECRETARY,
POTHANIKKADU P.O., VIA MUVATTUPUZHA, ERNAKULAM DISTRICT, PIN -
686671
2. MATHEW THOMAS, THONIPPATTU HOUSE, PULINTHANAM P.O., VIA
MUVATTUPUZHA, ERNAKULAM DISTRICT, PIN - 686671
3. SHALY, W/O.MATHEW THOMAS, THONIPPATTU HOUSE, PULINTHANAM P.O., VIA
MUVATTUPUZHA, ERNAKULAM DISTRICT, PIN - 686671
4. SANTHA, W/O.SURENDRAN, VENNAYILCHIRA HOUSE, PULINTHANAM P.O.,
ENANELLOOR VILLAGE, VIA MUVATTUPUZHA, ERNAKULAM DISTRICT, PIN -
686671
BY ADVS.M/S.ALIAS M. CHERIAN, K.M.RAPHY, BRISTO S PARIYARAM, VIVEK
RADHAKRISHNAN, ARUN C.S. & AJAI ALIAS CHALAPPURAM
This OP(C) having come up for orders on 04.09.2023 upon perusing the
letter dated 25.05.2023 of Munsiff, Muvattupuzha and this court's judgment
dated 19.01.2023, the court on the same day passed the following;
O R D E R
Perused the communication of the learned Munsiff, Muvattupuzha, dated 25-05-2023.
For the reasons stated in the above communication, the time period fixed by this court to dispose of O.S No. 45/2017 is enlarged till 30-06-2023.
Sd/- C.S.DIAS, Judge.
04-09-2023 /True Copy/ Assistant Registrar
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