Prashooban. C. S vs State Of Kerala
2023 Latest Caselaw 10461 Ker

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                 THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

         SATURDAY, THE 30TH DAY OF SEPTEMBER 2023 / 8TH ASWINA, 1945

                           BAIL APPL. NO. 7801 OF 2023

PETITIONERS/1ST ACCUSED:

     1      PRASHOOBAN. C. S,
            AGED 65 YEARS
            S/O SREEDHARAN NAIR N, TC 9/2762, HOUSE NO.286/1, PARES, CSM
            NAGAR, EDAPAZHANJI, SASTHAMANGALAM VILLAGE, THIRUVANATHAPURAM
            CITY, KERALA, PIN - 695010

     2      LATHA PRASHOOBAN
            AGED 60 YEARS
            W/O PRASHOOBAN C S, TC 9/2762, HOUSE NO.286/1, PARES, CSM NAGAR,
            EDAPAZHANJI, SASTHAMANGALAM VILLAGE, THIRUVANATHAPURAM CITY,
            KERALA, PIN - 695010

     3      PRAVEEN P L
            AGED 39 YEARS
            S/O PRASHOOBAN. C S, TC 9/2762, HOUSE NO.286/1, PARES, CSM NAGAR,
            EDAPAZHANJI, SASTHAMANGALAM VILLAGE, THIRUVANATHAPURAM CITY,
            KERALA, PIN - 695010

            BY ADV VISHNU BHUVANENDRAN



RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, PIN -
            682031


OTHER PRESENT:

            SR.PP-SRI.P.G.MANU(MAMALASSERY)




      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 30.09.2023, THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 BAIL APPL.NO.7801 OF 2023

                              2




                             O R D E R

Learned counsel for the petitioners seeks permission to

withdraw the bail application.

Accordingly, the Bail Application is dismissed as

withdrawn.

Sd/-

MOHAMMED NIAS C.P.

JUDGE shg BAIL APPL.NO.7801 OF 2023

APPENDIX OF BAIL APPL. 7801/2023

PETITIONER ANNEXURES

Annexure-I TRUE COPY OF FIR DATED 07.08.2023 IN CRIME NO.

1168/2023 OF POOJAPURA POLICE STATION

Annexure-II TRUE COPY OF THE JUDGMENT DATED 14.03.2023 IN WP(C) 4335/2023

Annexure -III TRUE COPY OF THE SMS MESSAGE.

Annexure-IV TRUE COPY OF THE JUDGMENT DATED 07/07/2023 IN W.P (CRL.) NO. 624/2023.