Citation : 2023 Latest Caselaw 10331 Ker
Judgement Date : 21 September, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 21ST DAY OF SEPTEMBER 2023 / 30TH BHADRA, 1945
CON.CASE(C) NO. 2011 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 11073/2023 OF HIGH COURT OF KERALA
PETITIONER:
PATSON
AGED 56 YEARS
S/O. BENEDICT, 18/2044-C, KONNOTH HOUSE, OPP. DAD
QUARTERS, PALLURUTHY S.O., ERNAKULAM, PIN - 682006
BY ADVS.
SHAKTHI PRAKASH
MUHASIN K.M.
RESPONDENT:
VISHNU RAJ. P. IAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER), THE
REVENUE DIVISIONAL OFFICER, FORT KOCHI REVENUE DIVISIONAL
OFFICE, K B JACOB ROAD, FORT KOCHI, ERNAKULAM, PIN -
682001
OTHER PRESENT:
SRI.B.UNNIKRISHNA KAIMAL-SR.GP
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 21.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Cont.case(c) No.2011 of 2023 2
JUDGMENT
Dated this the 21st day of September, 2023
It is submitted by the learned Government Pleader that
the directions contained in the judgment stand complied with
and that orders have been passed on 7/9/2023.
The said submission is recorded. This Contempt of Court
Case is closed.
Sd/-
ANU SIVARAMAN JUDGE ska
APPENDIX OF CON.CASE(C) 2011/2023
PETITIONER ANNEXURES
Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W. P. (C) NO. 11073/2023 DATED 30-03-2023
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