B K Krishnan Nair vs Nalini Amma
2023 Latest Caselaw 10109 Ker

Citation : 2023 Latest Caselaw 10109 Ker
Judgement Date : 18 September, 2023

Kerala High Court

B K Krishnan Nair vs Nalini Amma on 18 September, 2023

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
       THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  MONDAY, THE 18TH DAY OF SEPTEMBER 2023 / 27TH BHADRA,
                                   1945
                       OP(C) NO. 2238 OF 2022
AGAINST THE ORDER/JUDGMENT OS 167/2021 OF MUNSIFF COURT,
                              HOSDRUG
PETITIONER/RESPONDENT/PETITIONERS & PLAINTIFF:

            B K KRISHNAN NAIR,
            AGED 58 YEARS
            S/O E KUNHAMBU NAIR, R/AT ARIYIL HOUSE,
            KOLATHUR VILLAGE &AMP; POST,
            KASARGOD TALUK &AMP; DISTRICT, PIN - 671541
            BY ADVS.
            SURESH KUMAR KODOTH
            SUKARNAN


RESPONDENT/APPELLANT/RESPONDENT & DEFENDANT:

            NALINI AMMA,
            AGED 60 YEARS
            W/O (LATE) BHASKARAN NAIR, R/AT ARIYIL HOUSE,
            KOLATHUR VILLAGE &AMP; POST, KASARGOD TALUK
            &AMP; DISTRICT, PIN - 671541
            BY ADV P.RAKESH THAMBAN
THIS   OP    (CIVIL)     HAVING     COME    UP    FOR   ADMISSION    ON
18.09.2023,     THE   COURT   ON    THE    SAME   DAY   DELIVERED   THE
FOLLOWING:
 OP(C)2238/2022
                                ..2..



                          JUDGMENT

The petitioner says that this Original Petition is not

pressed on account of compromise between the parties. This

is recorded.

2. I notice that he has also filed a Memo to such effect.

In the afore circumstances, this Original Petition is closed

as being not pressed.

Sd/-

DEVAN RAMACHANDRAN, JUDGE ACR