Aldose Mathew vs Jenieve Mathew
2023 Latest Caselaw 10108 Ker

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                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                  THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
           Monday, the 18th day of September 2023 / 27th Bhadra, 1945
                      WP(C) NO. 29888 OF 2023(FILING NO.)
  PETITIONER:

        ALDOSE MATHEW, AGED 62 YEARS, S/O LATE N.V. MATHEW RESIDING AT
        NELKUNNASSERY HOUSE, CORREYA ROAD, PACHALAM, KOCHI., PIN - 682012.

  RESPONDENTS:

     1. JENIEVE MATHEW, D/O LATE N.V.MATHEW AND W/O C.T. MATHEW, 48/58E, BTS
        ROAD, LANE NO.21, ELAMAKKARA.P.O. ERNAKULAM, PIN - 682026.
     2. MARY SABU, D/O LATE N.V. MATHEW AND W/O SABU, THENAMPARAMBIL HOUSE,
        MALAYAPPALLY, EDATHALA NORTH.P. O ALUVA, ERNAKULAM DISTRICT, PIN -
        683561.
     3. JOSEPHINE JOYCE, D/ O LATE N.V. MATHEW AND W/O JERSON ANTONY,
        CHILLUPARAMBIL HOUSE, JANATHA ROAD NORTH END, PALARIVATTOM.P.O
        ERNAKULAM DISTRICT, PIN - 682025.
     4. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT LAW
        DEPARTMENT, SECRETARIAT,THIRUVANANTHAPURAM, PIN - 695001.

       This Un.Numbered Writ petition (civil)---/2023 (Filing. No.29888 OF
  2023) coming on for orders on 18/09/2023 and upon hearing the arguments of
  Sri.ALDOSE MATHEW (Party-In-Person) the court on the same day passed the
  following:
                                     ORDER

The objections of the Registry are upheld particularly because the petitioner admits that he had filed an appeal against Ext. P5 before this court, which was dismissed leading to an AFA as also a Special Leave Petition before the Hon'ble Supreme Court.

Sd/- DEVAN RAMACHANDRAN JUDGE

18-09-2023 /True Copy/ Assistant Registrar

APPENDIX OF WP(C) 29888/2023(Filing No.) Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 28.9.1992 IN O.S 14/