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Kuthuparamba Co-Operative Urban ... vs Registrar Of Co-Operative ...
2023 Latest Caselaw 10091 Ker

Citation : 2023 Latest Caselaw 10091 Ker
Judgement Date : 18 September, 2023

Kerala High Court
Kuthuparamba Co-Operative Urban ... vs Registrar Of Co-Operative ... on 18 September, 2023
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE SATHISH NINAN
 MONDAY, THE 18TH DAY OF SEPTEMBER 2023 / 27TH BHADRA, 1945
                     WP(C) NO. 23680 OF 2015
PETITIONER:

            KUTHUPARAMBA CO-OPERATIVE URBAN BANK LTD. NO.985,

            KUTHUPARAMBA, KANNUR, REPRESENTED BY ITS
            SECRETARY,SAJEENDRAN.K., S/O.GOVINDAN, AGED 57
            YEARS.
            BY ADVS.
            SRI.M.RAMESH CHANDER (SR.)
            SRI.ANEESH JOSEPH
            SMT.DENNIS VARGHESE


RESPONDENTS:
    1     REGISTRAR OF CO-OPERATIVE SOCIETIES
          THIRUVANANTHAPURAM-695001.
    2     THE CO-OPERATIVE AUDIT DIRECTOR
          THIRUVANANTHAPURAM-695001.
    3     THE CO-OPERATIVE AUDIT JOINT DIRECTOR
          KANNUR-670001.
    4     THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
          (GENERAL)
          KANNUR-670001.
    5     THE RESERVE BANK OF INDIA
          REPRESENTED BY THE DEPUTY GENERAL MANAGER,URBAN
          BANKS DEPARTMENT, RESERVE BANK OF
          INDIA,THIRUVANANTHAPURAM-695033.
          BY ADVS.
          SMT.RESMI THOMAS, GOVERNMENT PLEADER
          SRI.MILLU DANDAPANI


     THIS     WRIT   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 18.09.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 W.P.(C) No.23486/2023
                            -: 2 :-


                     Sathish Ninan, J.
              ==============================
                 W.P.(C) No.23680 of 2015
                ==========================
        Dated this the 18th day of September, 2023

                        JUDGMENT

Recording the submission of the learned counsel

for petitioner, the writ petition is dismissed as

not pressed.

Sd/-

Sathish Ninan, Judge

smv

 
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