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Johnson Varghese vs The District Collector
2023 Latest Caselaw 10084 Ker

Citation : 2023 Latest Caselaw 10084 Ker
Judgement Date : 18 September, 2023

Kerala High Court
Johnson Varghese vs The District Collector on 18 September, 2023
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  MONDAY, THE 18TH DAY OF SEPTEMBER 2023 / 27TH BHADRA,
                                   1945
                       WP(C) NO. 26981 OF 2023
PETITIONER/S:

               JOHNSON VARGHESE
               AGED 58 YEARS
               S/O. C.V.JOHN, CHERIPARAMBIL, KAVUMBHAGOM P.O,
               THIRUVALLA PATHANAMTHITTA, PIN - 689102
               BY ADV PRAVEEN K. JOY


RESPONDENT/S:

    1          THE DISTRICT COLLECTOR
               CIVIL STATION, KAKKANAD, ERNAKULAM, PIN -
               682030
    2          THE REVENUE DIVISIONAL OFFICER
               MUVATTUPUZHA REVENUE DIVISIONAL OFFICE, MINI
               CIVIL STATION, MUDAVOOR P.O, MUVATTUPUZHA, PIN
               - 686669
    3          THE TAHSILDAR
               KUNNATHUNAD TALUK OFFICE, POOPPANI ROAD,
               PERUMBAVOOR, ERNAKULAM, PIN - 683543
    4          THE VILLAGE OFFICER
               KUNNATHUNAD VILLAGE OFFICE,
               PALLIKKARA,KUMARAPURAM ERNAKULAM, PIN - 683565
    5          THE AGRICULTURAL OFFICER
               KUNNATHUNAD KRISHI BHAVAN,
               PALLIKKARA,KUMARAPURAM ERNAKULAM, PIN - 683565
OTHER PRESENT:

               GP SMT.DEVISHRI R


        THIS    WRIT   PETITION    (CIVIL)   HAVING    COME    UP    FOR
ADMISSION       ON   18.09.2023,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 26981 OF 2023               2




                   BECHU KURIAN THOMAS, J.
                 ====================
                    WP(C) NO. 26981 OF 2023
                 ====================
             Dated this the 18th day of September, 2023



                             JUDGMENT

Learned Government Pleader submitted that the writ petition

has become infructuous since Ext.P2 application was disposed of as

early as on 22.06.2022. A physical copy of the said order was

handed over to the counsel for the petitioner. Hence, no further

reliefs are required.

Accordingly, this writ petition is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE Skk//19.09.2023

APPENDIX OF WP(C) NO.26981/2023

PETITIONER'S EXHIBITS:-

EXHIBIT P1 TRUE COPY OF THE TAX RECEIPT DATED 30.05.2022 EXHIBIT P2 TRUE COPY OF THE FORM 5 APPLICATION DATED 22.06.2022 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT EXHIBIT P3 TRUE COPY OF THE ONLINE APPLICATION STATUS OF FORM 5 APPLICATION DATED NIL

 
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