Muhammed Pasha.M vs Smt.Rani George, Ias
2023 Latest Caselaw 11362 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                  CON.CASE(C) NO. 2241 OF 2023
  AGAINST THE JUDGMENT IN WP(C) 215/2015 OF HIGH COURT OF
                                KERALA
PETITIONER/PETITIONER:

            MUHAMMED PASHA.M, AGED 30 YEARS
            S/O.HAMZA, MUNDANCHERRI HOUSE, VATTAMANNAPURAM
            PRESENTLY WORKING AS UPPER PRIMARY SCHOOL
            ASSISTANT, C.P.AUPS, THIRUVIZHAKUNNU, PALAKKAD
            DISTRICT-, PIN - 673601
            BY ADV K.MOHANAKANNAN


RESPONDENT/1ST RESPONDENT IN WPC:

            SMT.RANI GEORGE, IAS, AGE AND FATHER'S NAME NOT
            KNOWN TO THE PETITIONER WORKING AS PRINCIPAL
            SECRETARY TO GOVERNMENT GENERAL EDUCATION
            DEPARTMENT, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN- 695001
OTHER PRESENT:

            SMT NISHA BOSE, SR GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION    ON   27.10.2023,    THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 Con Case (C) 2241/2023                 2




                  P. V. KUNHIKRISHNAN, J.
               -------------------------------------------
                 Con Case (C) No.2241 of 2023
               -------------------------------------------
            Dated this the 27th day of October, 2023

                            JUDGMENT

Both sides submitted that the directions are complied.

Therefore the contempt of court case is closed.

Sd/-

P. V. KUNHIKRISHNAN JUDGE Sbna/

APPENDIX OF CON.CASE(C) 2241/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 15-

3-2023 IN WRIT PETITION NO.215/2015