Surekha. K vs Sri. Vikraman
2023 Latest Caselaw 11360 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                  CON.CASE(C) NO. 2310 OF 2023
 AGAINST THE JUDGMENT IN WP(C) 21871/2023 OF HIGH COURT OF
                                KERALA
PETITIONER/PETITIONER IN WPC:

            SUREKHA. K , AGED 43 YEARS
            W/O SURENDRAN.P. UPPER PRIMARY SCHOOL TEACHER
            KUNJUMOIDU HIGHER SECONDARY SCHOOL (KMHSS) KUTTUR
            NORTH P.O , MALAPPURAM DISTRICT -676306 RESIDING
            AT PAINGOLATH HOUSE PARAMBILPEEDIKA P.O
            VATTAPARAMBU, NEAR PATHIKUZHI BRIDGE MALAPPURAM
            DISTRICT, PIN - 676317
            BY ADVS.
            SHAMEENA SALAHUDHEEN
            JELEETTA GREGORY
            ASTRID STEREENA MATHEW
            B.RAVISANKAR
            JISEMOL THOMAS
            GIRIJA P.


RESPONDENT/4TH RESPONDENT IN WPC:

            SRI. VIKRAMAN, AGE AND FATHER'S NAME NOT KNOWN TO
            THE PETITIONER THE DISTRICT EDUCATIONAL OFFICER
            TIRURANGADI EDUCATIONAL DISTRICT, PARAPPANANGADI,
            MALAPPURAM DISTRICT, PIN-680668, PIN - 680668
OTHER PRESENT:

            SMT NISHA BOSE, SR GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION    ON   27.10.2023,    THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 Con Case (C) 2310/2023                  2




                  P. V. KUNHIKRISHNAN, J.
               -------------------------------------------
                Con Case (C) No.2310 of 2023
               -------------------------------------------
            Dated this the 27th day of October, 2023

                             JUDGMENT

Both sides submitted that the directions are complied.

Therefore the contempt of court case is closed. The petitioner is free

to challenge the order, if the same is against the petitioner.

Sd/-

P. V. KUNHIKRISHNAN JUDGE Sbna/

APPENDIX OF CON.CASE(C) 2310/2023

PETITIONER ANNEXURES Annexure A1 A CERTIFIED COPY OF THE JUDGMENT DATED 05.07.2023 IN W.P.(C) NO. 21871 OF 2023 OF THIS HON'BLE COURT