P.V. Sadanandan vs Ajith Ramachandaran
2023 Latest Caselaw 11358 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                  CON.CASE(C) NO. 2119 OF 2023
 AGAINST THE JUDGMENT IN WP(C) 30061/2023 OF HIGH COURT OF
                                KERALA
PETITIONER/PETITIONER:

            P.V. SADANANDAN, AGED 71 YEARS
            S/O. P.K. VELAYUDHAN, CONTRACTOR, POTTASSERY
            HOUSE, VADUTHALA P.O., ERNAKULAM, KOCHI-682023.,
            PIN - 682023
            BY ADVS.
            BABU JOSEPH KURUVATHAZHA
            ARCHANA K.S.
            MOHAMMED SHAFI.K
            NOEL EALIAS


RESPONDENT/2ND RESPONDENT:

            AJITH RAMACHANDARAN, AGE AND NAME OF THE FATHER
            ARE NOT KNOWN TO THE PETITIONER, WORKING AS CHIEF
            ENGINEER, PUBLIC WORKS DEPARTMENT (ROADS), PUBLIC
            OFFICES, VIKAS BHAVAN P.O., THIRUVANANTHAPURAM.,
            PIN - 695033
OTHER PRESENT:

            SMT VIDYA KURIAKOSE, GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION    ON   27.10.2023,    THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 Con Case (C) 2119/2023                  2




                  P. V. KUNHIKRISHNAN, J.
               -------------------------------------------
                 Con Case (C) No.2119 of 2023
               -------------------------------------------
            Dated this the 27th day of October, 2023

                            JUDGMENT

It is submitted by the Government Pleader that the directions

are complied and a copy of the order is handed over to the counsel

appearing for the petitioner. If that is the case, there is no contempt.

Therefore the contempt of court case is closed.

Sd/-

P. V. KUNHIKRISHNAN JUDGE Sbna/

APPENDIX OF CON.CASE(C) 2119/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT DATED 22/5/2023 IN W.P.(C) NO.30061/2022.

Annexure A2 TRUE COPY OF THE REPRESENTATION DATED 29/05/2023 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.

Annexure A3 TRUE COPY OF THE REPORT DATED 06/11/2021 SUBMITTED BY THE DEPUTY CHIEF ENGINEER (VIGILANCE) BEFORE THE GOVERNMENT.