M.T. Abdul Kabeer vs K. Biju Ias
2023 Latest Caselaw 11357 Ker

Con.Case(C) No.2348/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
                 Friday, the 27th day of October 2023 / 5th Karthika, 1945

                    CON.CASE(C) NO. 2348 OF 2023 (S) IN WP(C) 28516/2023

   PETITIONER(S)/PETITIONER:

           M.T. ABDUL KABEER, AGED 40 YEARS, S/O. M.T. MUHAMMED KUNHI,
           CONTRACTOR, ARAFATH MANZIL, BEVINJA, THEKKIL FERRY P.O., KASARAGOD
           DISTRICT, PIN - 671 541.

        BY ADVS. M/S.BABU JOSEPH KURUVATHAZHA, ARCHANA K.S., MOHAMMED SHAFI.K &
        NOEL EALIAS

   RESPONDENT(S)/1ST RESPONDENT:


           K. BIJU IAS, WORKING AS SECRETARY TO GOVERNMENT, PUBLIC WORKS
           DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695
           001.

            BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   27.10.2023, the court on the same day passed the following:

                                               ORDER

After going through the averments in the contempt case I am of the prima facie opinion that the respondent committed contempt. Respondent will appear in person before this Court on 24.11.2023. In the meanwhile, if the directions are complied or if the judgment is varied or modified, the appearance is dispensed with. Issue a copy of this order to the Government Pleader who will communicate the same to the respondent. Post on 24.11.2023.

                                                      Sd/- P.V.KUNHIKRISHNAN JUDGE




27-10-2023                            /True Copy/                             Assistant Registrar