Safiyya G vs Smt. Mini Antony, Ias
2023 Latest Caselaw 11356 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                  CON.CASE(C) NO. 2076 OF 2023
 AGAINST THE JUDGMENT    IN WP(C) 6521/2023 OF HIGH COURT OF
                                KERALA
PETITIONER/PETITIONER:

            SAFIYYA G, AGED 55 YEARS
            DAUGHTER OF MOHAMMED G, HIGH SCHOOL TEACHER
            (URDU), K N M VOCATIONAL HIGHER SECONDARY SCHOOL,
            VADANAPPALLY, THRITHALLUR P O, THRISSUR DISTRICT
            (RESIDING AT GOSALACKAL HOUSE, KARASSERY, MUKKEM,
            THRISSUR DISTRICT-680618), PIN - 680619
            BY ADV V.A.MUHAMMED


RESPONDENT/1ST RESPONDENT:

            SMT. MINI ANTONY, IAS
            AGED AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER PRINCIPAL SECRETARY TO GOVERNMENT
            GENERAL EDUCATION DEPARTMENT GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
OTHER PRESENT:

            SMT NISHABOSE, SR GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION    ON   27.10.2023,    THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 Con Case (C) 2076/2023                 2




                  P. V. KUNHIKRISHNAN, J.
               -------------------------------------------
                Con Case (C) No.2076 of 2023
               -------------------------------------------
            Dated this the 27th day of October, 2023

                            JUDGMENT

Both sides submitted that the directions are complied.

Therefore the contempt of court case is closed.

Sd/-

P. V. KUNHIKRISHNAN JUDGE Sbna/

APPENDIX OF CON.CASE(C) 2076/2023

PETITIONER ANNEXURES Annexure I CERTIFIED COPY OF THE JUDGMENT IN W.P.

(C) NO. 6521/2023 DATED 27.02.2023 Annexure II TRUE COPY OF THE ACKNOWLEDGMENT CARD SIGNED ON 10.03.2023