Sareena Anas A vs The Authorized Officer
2023 Latest Caselaw 11345 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
  FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                    WP(C) NO. 31811 OF 2023
PETITIONER:

          SAREENA ANAS A
          AGED 42 YEARS
          MELUTTUHOUSE,PALLIKKAL P.O.,
          KILIMANOOR,
          THIRUVANANTHAPURAM PIN - 695604.

          BY ADV M.R.SASITH


RESPONDENT:

          THE AUTHORIZED OFFICER
          THE STATE BANK OF INDIA,
          RASMEC-4, 4TH FLOOR, KSHB BUILDING,
          SANTHINAGAR,
          THIRUVANANTHAPURAM, PIN - 695001.

          BY ADV.JITHESH MENON, STANDING COUNSEL

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.10.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.31811 of 2023

                                 :2:




                            JUDGMENT

Dated this the 27th day of October, 2023

Counsel for the petitioner submits that the petitioner does

not want to prosecute the writ petition.

Recording the said submission, the writ petition is dismissed

as not pressed.

Sd/-

N. NAGARESH JUDGE ams W.P.(C) No.31811 of 2023

APPENDIX OF WP(C) 31811/2023

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE DEMAND NOTICE DATED 04.05.2023 ISSUED BY THE RESPONDENT BANK IN DAILY NEWSPAPER ON 06.06.2023 Exhibit P2 TRUE COPY OF THE POSSESSION NOTICE ISSUED BY THE RESPONDENT BANK DATED 19/9/2023 Exhibit P3 TRUE COPY OF JUDGEMENT IN WRIT PETITION NO 22681/2023 DATED 03/08/2023