Murali P. Prasad vs Vadavucode - Puthenkuriz Grama ...
2023 Latest Caselaw 11340 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                      WP(C) NO. 24161 OF 2022
PETITIONER:

             MURALI P. PRASAD, AGED 57 YEARS
             S/O MURALEEDHARAN NAIR,
             RESIDING AT POOPANAL HOUSE,
             PUTTUMANOOR, PUTHENCRUZ PO,
             ERNAKULAM-682 308.
             BY ADVS.
             SAJI VARGHESE KAKKATTUMATTATHIL
             AMALENDU A.


RESPONDENTS:

    1        VADAVUCODE - PUTHENKURIZ GRAMA PANCHAYAT
             OFFICE OF THE VADAVUCODE-PUTHENKURIZ GRAMA
             PANCHAYAT, PUTHENKURIZ P O,
             ERNAKULAM DISTRICT - 682 308.
             REPRESENTED BY ITS SECRETARY.
    2        SECRETARY,
             VADAVUCODE-PUTHENKURIZ GRAMA PANCHAYAT.
             OFFICE OF THE VADAVUCODE-PUTHENKURIZ GRAMA
             PANCHAYAT, PUTHENKURIZ PO,
             ERNAKULAM DISTRICT - 682 308.
    3        PRASANTH M.G., AGED 42 YEARS
             MULLAYIL HOUSE, PUTTUMANOOR KARA,
             PUTHENKURIZ PO, PIN-682 308.
             BY ADV K.S.ARUN KUMAR, SC, VADAVUKODE PUTHENCRUZ
             GRAMA PANCHAYATH



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.10.2023,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) 24161/2022

                                                      2



                               BECHU KURIAN THOMAS, J
                          ......................................................
                                  W.P.(C).No.24161 of 2022
                           ...................................................
                     Dated this the 27th day of October, 2023


                                           JUDGMENT

The learned counsel for the petitioner submitted that the matter

has become infructuous.

The said submission is recorded and the writ petition is

dismissed as infructuous.

BECHU KURIAN THOMAS JUDGE AMV/28/10/2023