Beta Exim Logistics Pvt. Ltd vs The Managing Director, Central ...
2023 Latest Caselaw 11330 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
         FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                         WP(C) NO. 27290 OF 2015
PETITIONER:

              BETA EXIM LOGISTICS PVT. LTD.
              REPRESENTED BY MR.MARTIN A.J.,
              S/O.LATE A.R.JOSEPH, AGED 47 YEARS
              MANAGING DIRECTOR, BETA EXIM LOGISTICS PVT. LTD.,
              KALABHAVAN ROAD, ERNAKULAM NORTH, KOCHI-682 018.

              BY ADVS.
              SRI.T.K.RAJESHKUMAR
              SMT.T.N.BINDU


RESPONDENTS:

     1        THE MANAGING DIRECTOR,
              CENTRAL RAILSIDE WAREHOUSING COMPANY LTD.
              (A GOVT.OF INDIA ENTERPRISES),
              CORPORATE OFFICE AT GROUND FLOOR,
              PRAGATHI MAIDAN METRO STATION BUILDING,
              NEW DELHI, PIN-110 001.

     2        THE MANAGER
              IDBI BANK, KACHERIPADY BRANCH, ERNAKULAM-682 018.

              BY ADV SRI.VINOY VARGHESE KALLUMOOTTILL

              DSGI -SRI.S.MANU


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27290 OF 2015
                                 2



                           JUDGMENT

Learned Counsel for the petitioner submitted that the matter

has become infructuous. Accordingly, this writ petition is dismissed

as infructuous.

Sd/-

AMIT RAWAL JUDGE nak