Johnny M. V vs Union Of India
2023 Latest Caselaw 11327 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                    &
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
   FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                          WA NO. 1804 OF 2023
 AGAINST THE ORDER/JUDGMENT WP(C) 8942/2023 OF HIGH COURT OF
                                  KERALA
APPELLANT/S:

               JOHNNY M. V
               AGED 53 YEARS
               S/O. M. T. VARUNNY, MUNDUMPAL-HOUSE, AYYAMPARAMBU,
               AKATHIYOOR-POST, KUNNUMKULAM-TALUK, THRISSUR-
               DISTRICT, PIN - 680503
               BY ADVS.
               BIJU ANTONY ALOOR
               K.P.PRASANTH
               ARCHANA SURESH
               HARITHA HARIHARAN
               T.S.KRISHNENDU
               DHANYA K.


RESPONDENT/S:

    1          UNION OF INDIA
               THE PRINCIPLE SECRETARY TO PMO) PUBLIC GRIEVANCE
               OFFICE (PMOPG), SOUTH BLOCK, SECRETARIAT BUILDING,
               RAISINA HILLS, NEW-DELHI, PIN - 110011
    2          SECURITIES AND STOCK EXCHANGE BOARD OF INDIA
               (REPRESENTED BY ITS CHAIRMAN) SEBI BHAVAN, PLOT NO.
               C4-A, BANDRA-KURLA COMPLEX, BANDRA (E), MUMBAI,, PIN
               - 400051
               BY ADVS.
               MANU S. DSG OF INDIA
               Adv. K. M. Jamaludheen
               LATHA PRABHAKARAN(K/158/1993)


        THIS    WRIT   APPEAL   HAVING   COME   UP   FOR   ADMISSION   ON
27.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WA No.1804 of 2023

                             -2-



                        JUDGMENT

Dated this the 27th day of October, 2023

A.J.Desai, C.J.

Even though number of opportunities were

given to the appellant for curing the defects,

the same has not been done. The writ appeal is

hence dismissed for failure to cure the defect.

sd/-

A.J.Desai Chief Justice

sd/-

V.G.Arun Judge Scl/