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M.V.Selvaraj vs N.A.Vijayan Achari
2023 Latest Caselaw 11322 Ker

Citation : 2023 Latest Caselaw 11322 Ker
Judgement Date : 27 October, 2023

Kerala High Court
M.V.Selvaraj vs N.A.Vijayan Achari on 27 October, 2023
OP(C) No.2186/2023                              1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                       THE HONOURABLE MR. JUSTICE C. JAYACHANDRAN
               Friday, the 27th day of October 2023 / 5th Karthika, 1945
                                 OP(C) NO. 2186 OF 2023

              EP 3/2022 in OS 109/1999 OF SUB COURT, CHENGANNUR, ALAPPUZHA

   PETITIONER(S)/ CLAIM PETITIONERS/ 2ND & 3RD JUDGMENT DEBTORS/ DEFENDANTS 2 &
   3:

      1. M.V.SELVARAJ, AGED 56 YEARS, S/O.LATE VELAYUDHAN ACHARI, ASWATHY
         BHAVAN, MOOLAPPADAVIL, ANGADIKKAL MURI, CHENGANNUR TALUK, ALAPPUZHA
         DISTRICT, PIN - 689 121.

            AND ANOTHER

   RESPONDENTS/ COUNTER PETITIONERS/ DECREE HOLDERS/ PLAINTIFFS:

      1. N.A.VIJAYAN ACHARI, NAVARATHNA BHAVAN, AYUR MURI, PATHANAMTHITTA,
         PIN - 689 641.

            AND ANOTHER


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to

        (a) stay all further proceedings in EP No. 3/2022 in O.S No.
   109/1999 on the file of the Sub Court, Chengannur, till the disposal of
   the Original Petition (Civil).

        (b) direct the Sub Court, Chengannur to issue certified copies of
   the orders in Exhibit P2, P3, P5 and P6 petitions filed in E.A Nos.
   65/2023, 66/2023, 73/2023 and 74/2023 in EP 3/2022 in O.S 109/1999 on its
   file, as per the copy application Nos. 357/2023 and 362/2023, forthwith.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   18.10.2023 and upon hearing the arguments of M/S B.PREMNATH, SARATH M.S &
   MANI GOVINDA MARAR, Advocates for the petitioners, the court passed the
   following:

                                         O R D E R

The petitioner seeks time.

The interim ordr is extended till 31-10-2023. Post on 31-10-2023.

Sd/- C. JAYACHANDRAN, JUDGE

27-10-2023 /True Copy/ Assistant Registrar OP(C) No.2186/2023 2/2

 
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