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Praseetha Krishnan vs State Of Kerala
2023 Latest Caselaw 11299 Ker

Citation : 2023 Latest Caselaw 11299 Ker
Judgement Date : 27 October, 2023

Kerala High Court
Praseetha Krishnan vs State Of Kerala on 27 October, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
 FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                     WP(C) NO. 27499 OF 2023
PETITIONER:

           PRASEETHA KRISHNAN
           AGED 45 YEARS
           PATTELIL THEKKATHIL VEEDU,
           KOYICKAL MURI, WEST KALLADA P.O,
           KOLLAM, PIN - 691 500.

           BY ADV R.KISHORE (KALLUMTHAZHAM)


RESPONDENTS:

     1     STATE OF KERALA
           REPRESENTED BY PRINCIPAL SECRETARY,
           DEPARTMENT OF INDUSTRIES AND COMMERCE SECRETARIAT,
           TRIVANDRUM, PIN - 695 001.
     2     DISTRCT COLLECTOR
           OFFICE OF THE DISTRICT COLLECTOR
           COLLECTORATE, KOLLAM,
           PIN - 691 001.
     3     GEOLOGIST
           DISTRICT OFFICE,
           DEPARTMENT OF MINING & GEOLOGY,
           KESAVANIKETHAN, ASRAMOM,
           KOLLAM, PIN - 691 002.

           SMT. DEEPA NARAYANAN - SR. GP



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   27.10.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C).No.27499 OF 2023

                               2




                           JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw this writ petition to challenge

Annexure R3(b) order.

With the said liberty, the writ petition is dismissed

as withdrawn.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR WP(C).No.27499 OF 2023

APPENDIX

PETITIONER'S EXHIBITS:-

EXHIBIT P1 THE TRUE COPY OF THE APPLICATION DATED 24.06.2023 SUBMITTED BEFORE THE 3RD RESPONDENT.

EXHIBIT P2 THE TRUE COPY OF THE BUILDING PERMIT NUMBERED AS A4-BA(219301)/2021 DATED 22.06.2023.

EXHIBIT P3 THE TRUE COPY OF THE POSSESSION CERTIFICATE DATED 25.05.2023. EXHIBIT P4 THE TRUE COPY OF THE LAND TAX DATED 24.05.2023.

EXHIBIT P5 THE TRUE COPY OF THE AFFIDAVIT SUBMITTED BEFORE THE 3RD RESPONDENT DATED 24.06.2023.

EXHIBIT P6 THE TRUE COPY OF THE LETTER NUMBERED AS NO.DOKOL-DMG/1096/2023-M DATED 31.07.2023.

RESPONDENTS ANNEXURES:-

ANNEXURE R3(a) TRUE COPY OF THE COMMUNICATION DATED 05.03.2020 ISSUED BY THE 2ND RESPONDENT. ANNEXURE R3(b) TRUE COPY OF THE PROHIBITIONARY ORDER ISSUED BY THE 2ND RESPONDENT DATED 05.07.2023.

 
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