Kerala High Court
C.K.Madhavi (Deceased) vs Cheenakandi Vasumathi on 27 October, 2023
FAO (RO) No.49/2015 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
Friday, the 27th day of October 2023 / 5th Karthika, 1945
FAO (RO) NO. 49 OF 2015
A.S.NO.9/2013 OF SUB COURT, SULTHANBATHERI
O.S.NO.8/2012 OF THE MUNSIFF MAGISTRATE COURT, MANANTHAVADY
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APPELLANTS/RESPONDENTS 12 TO 19/DEFENDANTS 12 TO 19:
1. C.K.MADHAVI (DECEASED), D/O.LATE YESODHA,AGED 40 YEARS,CHEENANKANDI
HOUSE, B. STREET, ERUMATHERUVU, MANATHAVADY P O, WAYANAD DISTRICT.
(APPELLANTS 2 TO 8 ARE RECORDED AS LEGAL HEIRS OF THE DECEASED 1ST
APPELLANT AS PER THE ORDER DTD. 09/01/2023 IN MEMO DTD. 15/02/2021.)
2. MALATHI @ MADHAVI C. K., W/O.C. K. NANU, AGED 60 YEARS, CHEENAN
HOUSE, B STREET, ERUMATHERUVU, MANATHAVADY P O, WAYANAD DISTRICT.
3. BEENA C K , D/O.LATE C. K. NANU, AGED 45 YEARS, CHEENAN HOUSE, B
STREET, ERUMATHERUVU, MANATHAVADY P O, WAYANAD DISTRICT.
4. REENA C. K., D/O.LATE C. K. NANU, AGED 43 YEARS, CHEENAN HOUSE, B
STREET, ERUMATHERUVU, MANATHAVADY P O, WAYANAD DISTRICT.
5. SEENA C. K., D/O.LATE C. K. NANU, AGED 45 YEARS, CHEENAN HOUSE, B
STREET, ERUMATHERUVU, MANATHAVADY P O, WAYANAD DISTRICT.
6. SUJITH, S/O.LATE C. K. NANU, AGED 40 YEARS,CHEENAN HOUSE, B STREET,
ERUMATHERUVU, MANATHAVADY P O, WAYANAD DISTRICT.
7. SINDHU C. K., D/O.LATE C. K. NANU, AGED 38 YEARS ,CHEENANKANDI
HOUSE, B STREET, ERUMATHERUVU, MANATHAVADY P O, WAYANAD DISTRICT.
8. AJITH C. K. , D/O.LATE C. K. NANU,AGED 36
YEARS, CHEENANKANDI HOUSE, B STREET, ERUMATHERUVU, MANATHAVADY P O,
WAYANAD DISTRICT.
BY ADVS.M/S.R.PARTHASARATHY & RAJESH V.NAIR
RESPONDENTS/APPELLANT & RESPONDENTS 1 TO 11 AND 20 TO 22/PLAINTIFF AND
DEFENDANTS 1 TO 11 AND D 20 TO 22:
1. CHEENANKANDI VASUMATHI, AGED 59 YEARS, D/O.LATE THALU, KOTTARAMKUNNU
P O, VELLAMUNDA AMSOM, MOTHAKKARA, MANIVAYAL, MANANTHAVADY
TALUK,PIN-670645.
2. CHEENANKANDI SARADA, D/O.LATE NANI, AGED 80 YEARS,KEELERI VEEDU,
KANIYARAM, MANANTHAVADY P.O,MANANTHAVADY P O, WAYANAD DIST,
PIN-670645
3. CHEENANKANDI RAJAN, AGED 72 YEARS S/O.LATE TALU, MANIKOTH VEEDU,
AGRICULTURIST, GHORIMOOLA, KANIYARAM, MANATHAVADY PO, WAYANAND
DISTRICT, PIN-670645.
4. CHEENANKANDI SURENDRAN, S/O.LATE THALU,AGED 55 YEARS, MANIKOTH
VEEDU, KALLUMOTTANKUNNU, MANANTHAVADY P O, WAYANAD DISTRICT,
PIN-670645.
FAO (RO) No.49/2015 2/2
5. RAHULAN, S/O.LATE REVATHI, AGED 50 YEARS,MANIKOTH VEEDU, GHORIMOOLA,
KANIYARAM, MANANTHAVADY P.O,WAYNAD DISTRICT, PIN-670645.
6. BABURAJ, S/O.LATE PADMAVATHI, AGED 45 YEARS ,MANIKOTH VEEDU,
GHORIMOOLA, KANIYARAM, MANANTHAVADY P.O,WAYNAD DISRICT, PIN-670645.
7. BIJU, S/O.LATE BALAKRISHNAN, AGED 29 YEARS, MANIKOTH VEEDU,
GHORIMOOLA, KANIYARAM, MANANTHAVADY P.O,WAYNAD DISTRICT, PIN-670645.
8. *C RADHA (DECEASED), W/O.NADARAJAN, AGED 67 YEARS, CHEENANKANDI
HOUSE, B STREET, ERUMATHERUVU, MANANTHAVADY P O, WAYANAD DISTRICT,
PIN-670645.
9. GANGADHARAN,S/O.LATE YESHODHA,AGED 55 YEARS, CHEENANKANDI HOUSE, B
STREET, ERUMATHERUVU, MANANTHAVADY P O, WAYANAD DISTRICT,
PIN-670645.
10. GEETHA, D/O.LATE YESODHA, AGED 50 YEARS, CHEENANKANDI HOUSE, B
STREET, ERUMATHERUVU, MANANTHAVADY P O, WAYANAD DISTRICT,
PIN-670645.
11. PRADEEPAN, S/O.LATE YESHODHA, AGED 40 YEARS, CHEENANKANDI HOUSE,
ERUMATHERUVU, MANANTHAVADY P O, WAYANAD DISTRICT, PIN-670645.
12. RENJANA GIREESH, W/O.LATE GIREESHKUMAR, MANIKKOTH VEEDU, GHORIMOOLA,
KANIYARAM, MANANTHAVADY P O, MANANTHAVADY TALUK, WAYANAD DISTRICT,
PIN-670645
13. NAYANA BINEESH, W/O.BINEESH, AGED 23 YEARS, MANIKKOTH VEEDU,
GHORIMOOLA, KANIYARAM, MANANTHAVADY P O, MANANTHAVADY TALUK, WAYANAD
DISTRICT, PIN-670645.
14. KEERTHANA M. P.,D/O.LATE GIREESHKUMAR, AGED 19 YEARS, MANIKKOTH
VEEDU, GHORIMOOLA, KANIYARAM, MANANTHAVADY P O, MANANTHAVADY TALUK,
WAYANAD DISTRICT, PIN-670645.
*ADDL.R15 IMPLEADED
ADDL.R15. NATARAJAN ,H/O THE DECEASED RADHA, CHEENAKANDI HOUSE,
ERUMATHERUVU, MANANTHAVADY P.O., WAYANAD DISTRICT, PIN - 670
645. (ADDL. R15 IS IMPLEADED AS LEGAL HEIR OF THE DECEASED R8 AS PER THE
ORDER DTD. 09/01/2023 IN IA 1/2021)
BY ADVS.M/S.P.B.KRISHNAN, P.M.NEELAKANDAN,
P.B.SUBRAMANYAN & SABU GEORGE FOR R1 TO R7, R12 TO R14
SRI.K.JAJU BABU, SENIOR ADVOCATE AND
ADV.SMT.M.U.VIJAYALAKSHMI FOR R8
This First appeal from order - remand order having come up for
orders on 27/10/2023 and upon perusing the appeal memorandum and this
court's judgment dated 09/01/2023 and letter dated 27/09/2023 of the
Munsiff-Magistrate, Mananthavady, the court on the same day passed the
following:
ORDER
Time is granted as requested by the learned Munsiff-
Magistrate, vide letter dated 27/09/2023. Intimate.
Sd/- P.SOMARAJAN, JUDGE
27-10-2023 /True Copy/ Assistant Registrar
