Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Aneesh Chandran, S/O.Chandran ... vs Smt.Merlin Joseph, Father’S Name ...
2023 Latest Caselaw 11215 Ker

Citation : 2023 Latest Caselaw 11215 Ker
Judgement Date : 27 October, 2023

Kerala High Court
Aneesh Chandran, S/O.Chandran ... vs Smt.Merlin Joseph, Father’S Name ... on 27 October, 2023
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
             THE HONOURABLE MR.JUSTICE N.NAGARESH
  FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                 CON.CASE(C) NO. 1835 OF 2023
        AGAINST THE ORDER/JUDGMENT WP(C) 6535/2023 OF
                     HIGH COURT OF KERALA
PETITIONER/PETITIONER:

          ANEESH CHANDRAN,
          S/O.CHANDRAN PILLAI
          AGED 39 YEARS
          ANEESH MANDIRAM, THEKKUMBHAGOM,
          CHAVARA SOUTH P.O., KOLLAM, PIN - 691584

          BY ADVS.
          B.MOHANLAL
          ASWIN V. NAIR


RESPONDENTS/RESPONDENTS 2 TO 4 AND 9 IN WPC:

    1     SMT.MERLIN JOSEPH,
          FATHER'S NAME AND AGED NOT KNOWN TO THIS PETITIONER
          THE CITY POLICE COMMISSIONER,
          KOLLAM CITY, KOLLAM, PIN - 691001
    2     SRI.PRADEEP KUMAR,
          FATHER'S NAME AND AGED NOT KNOWN
          THE ASSISTANT POLICE COMMISSIONER,
          KARUNAGAPPALLY, KOLLAM, PIN - 690518
    3     SRI.DINESH KUMAR,
          FATHER'S NAME AND AGED NOT KNOWN TO THE PETITIONER
          THE STATION HOUSE OFFICER, CHAVARA
          THEKKUMBHAGOM POLICE STATION, CHAVARA SOUTH P.O.,
          KOLLAM, PIN - 691584
 Con.Case(C) No.1835 of 2023
                              2




    4     SRI.PREM SANKAR
          FATHER'S NAME AND AGED NOT KNOWN TO THE
          PETITIONER,THE SECRETARY,
          THEKKUMBHAGOM GRAMA PANCHAYATH,
          CHAVARA SOUTH P.O., KOLLAM, PIN - 691584


          BY ADV SMT.C.S.SHEEJA.C.S, SR GOVERNMENT PLEADER
          SRI.VINOY VARGHESE KALLUMOOTTIL, SC


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 27.10.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Con.Case(C) No.1835 of 2023
                               3


                          JUDGMENT

Dated this the 27th day of October, 2023

Counsel on either side submit that the directions contained

in the judgment dated 19.06.2023 in W.P.(C) No.6535 of 2023

stand complied with.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N.NAGARESH JUDGE spk Con.Case(C) No.1835 of 2023

APPENDIX OF CON.CASE(C) 1835/2023

PETITIONER ANNEXURES Annexure-A1 THE TRUE COPY OF THE APPLICATION DATED 14.02.2023 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT AND OTHERS Annexure-A2 THE CERTIFIED COPY OF THE JUDGMENT IN W.P.(C)NO.6535/2023 DATED 19.06.2023 Annexure-A3 THE TRUE COPY OF THE APPLICATION AND THE POSTAL RECEIPT DATED 03/07/2023 AND THE ACKNOWLEDGMENT CARD DATED 04/07/2023 AND 05/07/2023 SENT BY THE RESPONDENTS

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter