Kerala High Court
Adv. Sooraj Kumar T.S vs State Of Kerala on 27 October, 2023
WP(C) No.33342/2023 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Friday, the 27th day of October 2023 / 5th Karthika, 1945
WP(C) NO. 33342 OF 2023 (R)
PETITIONERS:
1. ADV. SOORAJ KUMAR T.S, AGED 43 YEARS, S/O.T.K. SASIDHARAN,
ADVOCATE, THAYYIL, S.V. MARKET PO, KARUNAGAPPALLY, PIN - 690 573.
2. ADV. B. BINU, AGED 43 YEARS, S/O.BHANUVIKRAMAN PILLAI, MANDANATHU
HOUSE, PULIYOORVANCHI SOUTH MURI, THODIYOOR VILLAGE, EDAKULANGARA
PO, KARUNAGAPPALLY TALUK, KOLLAM, PIN - 690 523.
3. PUSHPARAJAN C, AGED 65 YEARS, S/O.K. CHELLAPPAN, PUSHPARAJYAM,
KADATHOOR MURI, KADATHOOR PO, THAZHAVA VILLAGE, KARUNAGAPPALLY,
KOLLAM, PIN - 690 523.
4. A. AJAYAKUMAR, AGED 58 YEARS, S/O.ACHUTHAN, ACHUTHA MANDIRAM, PADA
NORTH MURI, KARUNAGAPPALLY PO, KARUNAGAPPALLY, KOLLAM, PIN - 690
518.
5. G. SANTHOSH KUMAR, AGED 53 YEARS, S/O.GANGADHARAN, THYVILAKATHU
VEEDU, KOZHIKKODE MEKKU MURI, AYANIVELIKULANGARA, S.V.M. PO,
KARUNAGAPPALLY, KOLLAM, PIN - 690 573.
RESPONDENTS:
1. STATE OF KERALA, REP. BY SECRETARY, MINISTRY OF LAW & JUSTICE,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.
2. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME (C) DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.
3. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.
4. THE DEPARTMENT OF FINANCE, REP. BY ITS PRINCIPAL SECRETARY,
GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695
001.
5. THE REGISTRAR, DISTRICT JUDICIARY, HIGH COURT OF KERALA, ERNAKULAM,
PIN - 682 031.
6. THE REGISTRAR (GENERAL), HIGH COURT OF KERALA, ERNAKULAM, PIN - 682
031.
7. THE REGISTRAR (JUDICIAL), HIGH COURT OF KERALA, ERNAKULAM, PIN - 682
031.
8. THE DISTRICT COLLECTOR, COLLECTORATE, CIVIL STATION, KOLLAM, PIN -
691 013.
9. THE SECRETARY, KARUNAGAPPALLY MUNCIPALITY, MUNCIPAL OFFICE,
KARUNAGAPPALLY, KOLLAM, PIN - 690 518.
10. THE TAHSILDAR, TALUK OFFICE, KARUNAGAPPALLY, KOLLAM, PIN - 690 518.
P.T.O.
WP(C) No.33342/2023 2/3
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the respondents 1 to 4 and 8 to 10 not to construct the
court complex Karunagappally at Thazhava Grama Panchayat, overlooking
Ext.P1 & P3, pending disposal of the writ
petition.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S. SADCHITH.P.KURUP, C.P.ANIL RAJ, SIVA SURESH & RESHMA RAJ, Advocates
for the petitioners, GOVERNMENT PLEADER for R1 to R4, R8 & R10, SRI.SUNIL
JACOB JOSE, Advocate for R5 to R7 and of SRI.SASITH M R, Advocate for R9,
the court passed the following:
ORDER
The learned Government Pleader will obtain specific instruction as
to what action has been taken by the Government on Ext.P3 recommendation
of the High Court.
List for further consideration on 10.11.2023.
Sd/- DEVAN RAMACHANDRAN JUDGE
27-10-2023 /True Copy/ Assistant Registrar
WP(C) No.33342/2023 3/3
APPENDIX OF WP(C) 33342/2023
Exhibit P1 A TRUE COPY OF THE JUDGMENT IN THE WRIT PETITIONS
NOS.14395 & 19727 OF 2021, WP(C) 5889 & 9382 OF 2022
DATED 25/11/2022 OF THIS HONOURABLE COURT.
Exhibit P3 A TRUE COPY OF THE COMMUNICATION DATED 8.9.2023 GIVEN
BY THE 5TH RESPONDENT TO 2ND RESPONDENT.
