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Sareena.P vs State Of Kerala
2023 Latest Caselaw 11146 Ker

Citation : 2023 Latest Caselaw 11146 Ker
Judgement Date : 27 October, 2023

Kerala High Court
Sareena.P vs State Of Kerala on 27 October, 2023
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
         FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                         WP(C) NO. 35392 OF 2023
PETITIONERS:

     1        SAREENA.P
              AGED 38 YEARS
              D/O. UMMER.P, U.P.S.T, DARUNNAJATH HIGH SCHOOL,
              NELLIPUZHA, MANNARKKAD, PALAKKAD DISTRICT, RESIDING AT
              PADINHARAPPALLA HOUSE, EDATHANATTUKARA P.O, PALAKKAD
              DISTRICT, PIN - 678601.
     2        FABINA.K.P
              AGED 33 YEARS
              D/O. SAIDALAVI K.P, U.P.S.T, DARUNNAJATH HIGH SCHOOL,
              NELLIPUZHA, MANNARKKAD, PALAKKAD DISTRICT, RESIDING AT
              KALAMPARAMBIL HOUSE, NATTUKAL P.O, MANNARKKAD, PALAKKAD
              DISTRICT, PIN - 678583.
     3        MOHAMED SALIM.C.P
              AGED 32 YEARS
              S/O. MUHAMMED MUSALIYAR C.P, U.P.S.T, DARUNNAJATH HIGH
              SCHOOL, NELLIPUZHA, MANNARKKAD, PALAKKAD DISTRICT,
              RESIDING AT CHERIKKAPPADATH HOUSE, MUNDEKKARAD,
              MANNARKKAD P.O, PALAKKAD DISTRICT, PIN - 678582.
     4        FARISHA.C
              AGED 27 YEARS
              D/O. SHOUKATH.C, H.S.T (MATHEMATICS), DARUNNAJATH HIGH
              SCHOOL, NELLIPUZHA, MANNARKKAD, PALAKKAD DISTRICT,
              RESIDING AT CHOLOTHIL HOUSE, MANALADI, THENKARA,
              MANNARKKAD P.O, PALAKKAD DISTRICT, PIN - 678582.
     5        ATHIRA.C
              AGED 30 YEARS
              D/O. CHANDRAN, H.S.T (NEEDLE WORK TEACHER), DARUNNAJATH
              HIGH SCHOOL, NELLIPUZHA, MANNARKKAD, PALAKKAD DISTRICT,
              RESIDING AT PANAYIL HOUSE, RAMASSERY P.O, PALAKKAD
              DISTRICT, PIN - 678622.

              BY ADVS.
              JACOB SEBASTIAN
              WINSTON K.V
              ANU JACOB
              KEERTHY RAJ
 WP(C) NO. 35392 OF 2023

                                 2

RESPONDENTS:

     1      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
            EDUCATION DEPARTMENT, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.
     2      THE DIRECTOR OF GENERAL EDUCATION (PUBLIC
            INSTRUCTION)
            VAZHUTHACAUD, POOJAPPURA ROAD, JAGATHY,
            THIRUVANANTHAPURAM, PIN - 695014.
     3      THE DEPUTY DIRECTOR OF EDUCATION
            PALAKKAD, OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
            PALAKKAD DISTRICT, PIN - 678001.
     4      THE DISTRICT EDUCATIONAL OFFICER
            MANNARKKAD, DISTRICT EDUCATIONAL OFFICE,
            MANNARKKAD P.O, PALAKKAD DISTRICT, PIN - 678582.
     5      THE MANAGER
            DARUNNAJATH HIGH SCHOOL, NELLIPUZHA, MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582.


            SRI. PREMCHAND R. NAIR. SR.GP.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 35392 OF 2023

                                          3

                                 T.R. RAVI, J.
                        --------------------------------------
                       W.P.(C) No.35392 of 2023
                     ----------------------------------------------------
                  Dated this the 27th day of October, 2023

                                 JUDGMENT

Admit. Government Pleader takes notice for the respondents 1

to 4. In view of the order that is proposed to be issued, notice to the

5th respondent is dispensed with.

2. The petitioners were appointed to the sanctioned

vacancies by the 5th respondent. The approval was rejected. The 5 th

respondent has preferred Exts.P5, P10, P15, P20 and P25 revision

petitions before the 1st respondent and the petitioners seek early

disposal of the revision petitions.

In view of the limited prayer made, this writ petition is disposed

of directing the 1st respondent to consider and pass orders on

Exts.P5, P10, P15, P20 and P25 revision petitions after hearing the

petitioner and the 5th respondent, at the earliest, at any rate, within a

period of three months from the date of receipt of a copy of this

judgment.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 35392 OF 2023

APPENDIX OF WP(C) 35392/2023

PETITIONERS' EXHIBITS

Exhibit-P1 A TRUE COPY OF THE ORDER OF APPOINTMENT OF THE FIRST PETITIONER ISSUED BY THE FIFTH RESPONDENT DATED 15.07.2021.

Exhibit-P2 A TRUE COPY OF THE ORDER OF THE FOURTH RESPONDENT DATED 05.02.2022.

Exhibit-P3 A TRUE COPY OF THE ORDER OF THE THIRD RESPONDENT DISMISSING THE APPEAL RELATING TO THE APPROVAL OF THE FIRST PETITIONER DATED 30.05.2022.

Exhibit-P4 A TRUE COPY OF THE ORDER OF THE SECOND RESPONDENT DISMISSING THE APPEAL RELATING TO THE APPROVAL OF THE FIRST PETITIONER DATED 10.03.2023.

Exhibit-P5 A TRUE COPY OF THE STATUTORY REVISION PREFERRED BY THE MANAGER BEFORE THE FIRST RESPONDENT DATED 22.07.2023.

Exhibit-P6 A TRUE COPY OF THE ORDER OF APPOINTMENT DATED 15.07.2021 OF THE SECOND PETITIONER ISSUED BY THE FIFTH RESPONDENT. Exhibit-P7 A TRUE COPY OF THE ORDER OF THE FOURTH RESPONDENT DATED 12.02.2022.

Exhibit-P8 A TRUE COPY OF THE ORDER OF THE THIRD RESPONDENT DISMISSING THE APPEAL RELATING TO THE APPROVAL OF THE SECOND PETITIONER DATED 30.05.2022.

Exhibit-P9 A TRUE COPY OF THE ORDER OF THE SECOND RESPONDENT DISMISSING THE APPEAL RELATING TO THE APPROVAL OF THE SECOND PETITIONER DATED 10.03.2023.

Exhibit-P10 A TRUE COPY OF THE STATUTORY REVISION PREFERRED BY THE MANAGER BEFORE THE FIRST RESPONDENT DATED 22.07.2023.

Exhibit-P11 A TRUE COPY OF THE ORDER OF APPOINTMENT OF THE THIRD PETITIONER DATED 15.07.2021 ISSUED BY THE FIFTH RESPONDENT. Exhibit-P12 A TRUE COPY OF THE ORDER OF THE FOURTH RESPONDENT DATED 12.02.2022.

WP(C) NO. 35392 OF 2023

Exhibit-P13 A TRUE COPY OF THE ORDER OF THE THIRD RESPONDENT DISMISSING THE APPEAL RELATING TO THE APPROVAL OF THE THIRD PETITIONER DATED 30.05.2022.

Exhibit-P14 A TRUE COPY OF THE ORDER OF THE SECOND RESPONDENT DISMISSING THE APPEAL RELATING TO THE APPROVAL OF THE THIRD PETITIONER DATED 12.03.2023.

Exhibit-P15 A TRUE COPY OF THE STATUTORY REVISION PREFERRED BY THE MANAGER BEFORE THE FIRST RESPONDENT DATED 22.07.2023.

Exhibit-P16 A TRUE COPY OF THE ORDER OF APPOINTMENT OF THE FOURTH PETITIONER ISSUED BY THE FIFTH RESPONDENT DATED 15.07.2021.

Exhibit-P17 A TRUE COPY OF THE ORDER OF THE FOURTH RESPONDENT DATED 05.02.2022.

Exhibit-P18 A TRUE COPY OF THE ORDER OF THE THIRD RESPONDENT DISMISSING THE APPEAL RELATING TO THE APPROVAL OF THE FOURTH PETITIONER DATED 30.05.2022.

Exhibit-P19 A TRUE COPY OF THE ORDER OF THE SECOND RESPONDENT DISMISSING THE APPEAL RELATING TO THE APPROVAL OF THE FOURTH PETITIONER DATED 02.03.2023.

Exhibit-P20 A TRUE COPY OF THE STATUTORY REVISION PREFERRED BY THE MANAGER BEFORE THE FIRST RESPONDENT DATED 22.07.2023.

Exhibit-P21 A TRUE COPY OF THE ORDER OF APPOINTMENT OF THE FIFTH PETITIONER ISSUED BY THE FIFTH RESPONDENT DATED 20.09.2021.

Exhibit-P22 A TRUE COPY OF THE ORDER OF THE FOURTH RESPONDENT DATED 12.02.2022.

Exhibit-P23 A TRUE COPY OF THE ORDER OF THE THIRD RESPONDENT DISMISSING THE APPEAL RELATING TO THE APPROVAL OF THE FIFTH PETITIONER DATED 30.05.2022.

Exhibit-P24 A TRUE COPY OF THE ORDER OF THE SECOND RESPONDENT DISMISSING THE APPEAL RELATING TO THE APPROVAL OF THE FIFTH PETITIONER DATED 26.06.2023.

Exhibit-P25 A TRUE COPY OF THE STATUTORY REVISION PREFERRED BY THE MANAGER BEFORE THE FIRST RESPONDENT DATED 22.07.2023.

 
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