Pauly vs M. K Shaji
2023 Latest Caselaw 11109 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 26TH DAY OF OCTOBER 2023 / 4TH KARTHIKA, 1945
                        CON.CASE(C) NO. 2173 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 9714/2023 OF HIGH COURT OF KERALA


PETITIONER/WRIT PETITIONER:

             PAULY
             AGED 51 YEARS
             S/O. LONAPPAN, H. NO. 415, MANJANGA, KUTTICHIRA. P.O.,
             KURUMALA, THRISSUR, PIN - 680724
             BY ADVS.
             SHAKTHI PRAKASH
             MUHASIN K.M.
RESPONDENT/2ND RESPONDENT IN THE WRIT PETITION:

             M.K. SHAJI
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             THE REVENUE DIVISIONAL OFFICER,
             IRINJALAKUDA REVENUE DIVISIONAL OFFICE,
             MINI CIVIL STATION, CHEMMANDA ROAD,
             IRINJALAKUDA, THRISSUR, PIN - 680125
             SRI.B.UNNIKRISHNA KAIMAL-SR.GP
     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 26.10.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO.2173 OF 2023

                                    2




                              JUDGMENT

Dated this the 26th day of October, 2023

It is submitted by the learned counsel for the petitioner that the

directions contained in the judgment have been complied with.

The said submission is recorded. This contempt of court case is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

NP CON.CASE(C) NO.2173 OF 2023

APPENDIX OF CON.CASE(C) 2173/2023

PETITIONER'S ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P.(C) NO.9714/2023 DATED 22.03.2023 RESPONDENT'S ANNEXURES: NIL