Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

R.Nithin vs The Inspector General ...
2023 Latest Caselaw 11108 Ker

Citation : 2023 Latest Caselaw 11108 Ker
Judgement Date : 26 October, 2023

Kerala High Court
R.Nithin vs The Inspector General ... on 26 October, 2023
WP(C) No.35234/2023                             1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
            Thursday, the 26th day of October 2023 / 4th Karthika, 1945
                            WP(C) NO. 35234 OF 2023(D)
   PETITIONER:

          R.NITHIN, AGED 37 YEARS, S/O. RAMESH KUMAR F-16, HEERA SWISS
          TOWN, SOORYA GARDENS, PIPINMOODU, SASTHAMANGALAM,
          THIRUVANANTHAPURAM, PIN - 695030

   RESPONDENTS:

      1. THE INSPECTOR GENERAL REGISTRATION DEPARTMENT OF REGISTRATION OFFICE
         OF THE INSPECTOR GENERAL REGISTRATION VANCHIYOOR,
         THIRUVANANTHAPURAM, PIN - 695035
      2. SUB REGISTRAR OFFICER OFFICE OF SUB REGISTRAR PAZHAVANGADI,
         THIRUVANANTHAPURAM, PIN - 695023


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the 2nd respondent to add an endorsement regarding the
   judgment and decree passed by the Additional Munsiff Court
   Thiruvananthapuram in OS No.23/2008 in the encumbrance certificate of the
   property of the petitioner till the disposal of the Writ Petition.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.RAVI KRISHNAN, ANJU P., SUMOD K. ABRAHAM & KARISHMA M.R., Advocates
   for the petitioner and of GOVERNMENT PLEADER for respondents, the court
   passed the following:

                                           ORDER

The Registry shall call for a report from the Additional Munsiff Court, Thiruvananthapuram, as to whether the judgment and decree in O.S.No.23/2008 dated 07.08.2009 has been communicated to the concerned SRO.

Post on 07.11.2023.

Sd/- MURALI PURUSHOTHAMAN, JUDGE

26-10-2023 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter