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Lijesh T.K vs The Mattancherry Mahajanik ...
2023 Latest Caselaw 11093 Ker

Citation : 2023 Latest Caselaw 11093 Ker
Judgement Date : 26 October, 2023

Kerala High Court
Lijesh T.K vs The Mattancherry Mahajanik ... on 26 October, 2023
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 26TH DAY OF OCTOBER 2023 / 4TH KARTHIKA, 1945
                    WP(C) NO. 35044 OF 2023
PETITIONER:

         LIJESH T.K
         AGED 38 YEARS
         S/O. GOPALAKRISHNAN, CC 23/2234A1
         THEVARKKATTU CHIRAYIL KADEBHAGAM,
         PALLURUTHY PO KOCHI, PIN - 682006

         BY ADVS.
         SADCHITH.P.KURUP
         C.P.ANIL RAJ
         VINOD JABAR
         SIVA SURESH
         RESHMA RAJ


RESPONDENT:

         THE MATTANCHERRY MAHAJANIK CO-OPERATIVE URBAN
         BANK LTD. NO. 665
         MOULANA AZAD RD, KARUVELIPADY
         THOPPUMPADY, KOCHI, KERALA
         REP. BY ITS AUTHORISED OFFICER, PIN - 682002

     THIS WRIT PETITION       (CIVIL) HAVING COME UP     FOR
ADMISSION ON 26.10.2023,      THE COURT ON THE SAME      DAY
DELIVERED THE FOLLOWING:
 WP(C) No.35044 of 2023
                                2


                           JUDGMENT

Dated this the 26th day of October, 2023

The writ petition has been filed seeking to quash Ext.P1

and to grant opportunity for a One Time Settlement. The writ

petition does not contain neither the amount taken as loan nor

the dues as on date.

The writ petition is therefore dismissed for insufficiency

of pleadings. This will be with liberty to the petitioner to file a

writ petition again, with sufficient facts and figures.

Sd/-

N.NAGARESH JUDGE spk WP(C) No.35044 of 2023

APPENDIX OF WP(C) 35044/2023

PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE NOTICE DATED 16/11/2022 ISSUED BY THE ADVOCATE COMMISSIONER

 
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