Bharath Gopan T.G vs Mohammed Hanish, Ias
2023 Latest Caselaw 11091 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
             THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    THURSDAY, THE 26TH DAY OF OCTOBER 2023 / 4TH KARTHIKA, 1945
                         CON.CASE(C) NO. 1937 OF 2023
  AGAINST THE JUDGMENT WP(C) 39547/2022 OF HIGH COURT OF KERALA
PETITIONER:

             BHARATH GOPAN T.G., AGED 26 YEARS,
             S/O GOPAN PILLA V.T., HOUSE NO. 156 ADARSH NAGAR,
             PATTOM THIRUVANANTHAPURAM, PIN - 695004

             BY ADV S.GANESH



RESPONDENT:

             MOHAMMED HANISH, IAS, AGE AND FATHER'S NAME NOT KNOWN
             TO THE PETITIONER, PRINCIPAL SECRETARY, HEALTH AND
             FAMILY WELFARE DEPARTMENT, ROMM NO. 603, 6TH FLOOR,
             ANNEX-II, SECRETARIAT, THIRUVANANTHAPURAM - 695001

             SMT. VIDYA KURIAKOSE, GP


     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 26.10.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 1937 OF 2023
                                  2


                               JUDGMENT

When this matter was called today, the learned counsel

for the petitioner submitted that the directions in the

judgment dated 13.12.2022 in W.P.(C) No.39547/2022 have

been fully complied with and that he is not pressing this

matter.

Hence, this contempt case is closed.

Sd/- DEVAN RAMACHANDRAN JUDGE stu CON.CASE(C) NO. 1937 OF 2023

APPENDIX OF CON.CASE(C) 1937/2023

PETITIONER ANNEXURES

Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT DATED 13/12/2022 IN WP (C) NO. 39547/2022

Annexure-A2 TRUE COPY OF THE JUDGEMENT OF THIS HON'BLE COURT IN ONE OF THE CASES VIZ. CON CASE (CIVIL) NO. 546/2023