Smt. Seetha.M vs State Of Kerala
2023 Latest Caselaw 11089 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    THURSDAY, THE 26TH DAY OF OCTOBER 2023 / 4TH KARTHIKA, 1945
                       WP(C) NO. 18363 OF 2023


PETITIONER:

          SMT. SEETHA.M, AGED 77 YEARS, W/O. LATE GOPALAN. T,
          MINIYADAN HOUSE, NEAR G.W.U.P. SCHOOL, KAKKATAPURAM,
          VENGARA P.O, KANNUR DISTRICT, KERALA STATE.,
          PIN - 670305

          BY ADVS.
          P.MURALEEDHARAN
          THOMAS GEORGE
          ABRAHAM P.MEACHINKARA


RESPONDENTS:

    1     STATE OF KERALA, REPRESENTED BY SECRETARY TO
          GOVERNMENT,GENERAL ADMINISTRATION DEPARTMENT,
          SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

    2     THE SUB TREASURY OFFICER, OFFICE OF SUB-TREASURY,
          PAYANGADY, KANNUR DISTRICT, KERALA., PIN - 670303

    3     DISTRICT TREASURY OFFICER, OFFICE OF DISTRICT TREASURY
          KANNUR, CIVIL STATION KANNUR DISTRICT, KERALA.,
          PIN - 670002

    4     DISTRICT COLLECTOR, COLLECTORATE, CIVIL STATION,
          KANNUR., PIN - 670002

    5     PRINCIPAL ACCOUNTANT GENERAL (A&E), KERALA,
          THIRUVANANTHPURAM., PIN - 695039

          BY ADV
          SRI.P.S.APPU - GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 18363/23
                                      2




                            JUDGMENT

When this matter was called today, the learned counsel for the

petitioner sought permission to withdraw this Writ Petition, with

liberty being reserved to his client to file a fresh one, incorporating

challenge against Ext.P6 Government Order.

The afore request is granted and consequently, this Writ

Petition is closed as having been withdrawn, with the afore requested

liberty being reserved to the petitioner.

Sd/-

RR                                        DEVAN RAMACHANDRAN
                                                JUDGE