Citation : 2023 Latest Caselaw 11059 Ker
Judgement Date : 26 October, 2023
Con.Case(C) No.2379/2023 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Thursday, the 26th day of October 2023 / 4th Karthika, 1945
CON.CASE(C) NO. 2379 OF 2023 (S) IN WP(C) 26485/2022
PETITIONER:
1. MINIMOL S.N., AGED 24 YEARS, D/O.SATHYANESAN P., NARIKKODE VEEDU,
CHERIYAKOLLA P. O., NEYYATINKARA, TRIVANDRUM, PIN - 695504.
2. JINU DENNIS, AGED 26 YEARS, S/O.DENNISON T., YESURAJ NIVAS
KALLIMOODU, MANNAMKONAM P. O., TRIVANDRUM, PIN - 695125.
3. AJIL JOSEPH, AGED 26 YEARS, S/O. M.C. JOSEPH, MADICKANGAL HOUSE,
MUNDAKAYAM EAST P .O ., 35TH MILE, IDUKKI, PIN - 686513.
4. SAFNA NASREEN, AGED 26 YEARS, UMMER KOYA M.M., MALIAM PARAMBATH,
MANATT HOUSE, CHELOOPADAM, CHELEMBRA P. O., MALAPPURAM, PIN -
673634.
5. BHAVYA MOHANAN K., AGED 26 YEARS, D/O. MOHANAN K., KARATT HOUSE,
PAYAMBRA, KUNNAMANGALAM, CALICUT, PIN - 673571.
6. ARJUN SURENDRAN, AGED 25 YEARS, S/O. K. SURENDRAN, KAMMILY HOUSE,
PACHAKKADU SHANTHINAGAR P. O., OMASSERY ROAD, CALICUT, PIN - 673582.
7. ARUN P.S., AGED 26 YEARS, S/O. P.R. SATHYAN, PEEDIAKKAL PARAMBIL
HOUSE, PALLATH LANE RSAC ROAD, VYTTILA P. O., KOCHI, PIN - 682019.
8. FAYAZ E., AGED 24 YEARS, S/O. MOHAMMED ALI E., ERAYASSAN HOUSE,
KAREEPARAMBA KODUR P. O., MALAPPURAM , PIN - 676504.
9. SARATH N., AGED 25 YEARS, S/O. RAJAN N., NELLISSERI PUTHIYAKODU,
AMARAMBALAM P. O., MALAPPURAM , PIN - 679332.
10. NAFRIN K., AGED 25 YEARS, S/O. NIZARALI K., KORMATH HOUSE, VIP
ROAD, MEDICAL COLLEGE P.O, MANJERI , PIN - 676122.
11. HAMIDA SHERIN C., AGED 25 YEARS, D/O. ZAKIR HUSSAIN C., CHEEROTH
HOUSE, ARIPRA P. O., ANGADIPURAM, MALAPPURAM, PIN - 679321.
12. FATHIMETHUL SHABINA M.K., AGED 28 YEARS, D/O. THAHIRA M.K., BAITHUL
AKSA, NETTUR P. O., THALASSERY, KANNUR , PIN - 670105.
13. KADEEJA DILSHAD K., AGED 27 YEARS, D/O. ABDUL RAZAK K., KURUNIYAN
HOUSE, OTHUKKUNGAL P.O., MALAPPURAM , PIN - 676528.
14. ASHNA M.T., AGED 25 YEARS, D/O. THANKAPPAN M.I., MUDANTHAN PLACKAL
HOUSE, KARTIKULAM P. O., VAYALKARA , PIN - 670646.
15. AMBADAN HABEEB FREESIA, AGED 27 YEARS, S/O. AMBADAN MUHAMMAD
HABEEB, AMBADAN HOUSE, RAYONPURAM PO., PERUMBAVOOR, ERNAKULAM , PIN
- 683543.
16. ABHAY BHASKAR K.V., AGED 27 YEARS, S/O. BHASKARAN V.K., KIZHAPPADA
VALAPPIL HOUSE, NANNAMUKKU P. O., CHANGARAMKULAM, MALAPPURAM , PIN -
679575.
17. SANA SAKEER N.M., AGED 26 YEARS, D/O. MUHAMMED SAKEER N.M., NANNAT
HOUSE, EDAPPATTA P. O., MELATTUR, MALAPPURAM DISTRICT , PIN -
679326.
18. SARONA K. SATHEESH, AGED 25 YEARS, D/O. SATHEESHAN K., SAROVARAM,
THOTTADA P O., KIZHUNNA, KANNUR , PIN - 670007.
19. LEKSHMI B., AGED 25 YEARS, D/O. MADHUSOODANAN K., ANIZHAM HOUSE,
PATTATHANAM P.O., KOLLAM , PIN - 691021.
Con.Case(C) No.2379/2023 2/3
20. ATHIRA V.P., AGED 25 YEARS, D/O. ANIL KUMAR V.P., PONGUZHI HOME,
UMMALATHUR, MEDICAL COLLEGE P.O., CALICUT , PIN - 673008.
21. ANUSHA SUNIL, AGED 26 YEARS, D/O. SUNIL KUMAR K.,SAROJ MKRA 85 B,
THIRUMULLAVARAM P.O., KOLLAM, PIN - 691012.
22. ANJUSHA ARAVIND, AGED 25 YEARS, D/O. ARAVINDAKSHAN V.,ANJANAM HOUSE,
MACHERY, MOWANCHERY P.O, KANNUR, PIN - 670613.
23. NAJIYAH E.K., AGED 27 YEARS, D/O. MOIDEEN KUTTY E.K,
ERUKULANGARA HOUSE, CHENDAPPUARAYA AK NAGAR P.O.,
MALAPPURAM, PIN - 676305.
24. SHENU MOWRIN, AGED 25 YEARS, D/O. IBRAHIM, POTTAMMAL HOUSE,
KUNIYIL KIZHUPARAMBA P.O., AREEKODE, MALAPPURAM, PIN - 673639.
25. ASHITHA V., AGED 26 YEARS, D/O. ANILKUMAR V.,
KRISHNAKRIPA ONIYILPALAM, VALANCHERY P.O., MALAPPURAM, PIN - 676552.
26. AHAMMED MUBEEN PALAKKAL, AGED 26 YEARS, S/O. SAYYED ALI PALAKKAL,
DARUSSAYYID HOUSE, KURUPPATH, KONDOTTY P.O.,MALAPPURAM, PIN - 673638.
27. ANAND K AJAY, AGED 25 YEARS, S/O. AJAYAKUMAR K.K., 33/1992 B,
MARIVIL PATHRONI ROAD, VELLIMADUKUNNU P.O., CALICUT, PIN - 673012.
BY ADVS. M/S.N.SATHEESH & PRIYA CAROL
RESPONDENT(S)/RESPONDENTS:
1. MUHAMMED HANISH IAS, PRINCIPAL SECRETARY TO GOVERNMENT, HEALTH
AND FAMILY WELFARE (S), SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695036.
2. DR. S. CHITHRA IAS, DISTRICT COLLECTOR, COLLECTORATE, PALAKKAD, PIN
- 678001.
BY GOVERNMENT PLEADER
This Contempt of court case (civil) having come up for orders on
26.10.2023, the court on the same day passed the following:
P.T.O.
Con.Case(C) No.2379/2023 3/3
ORDER
The learned Government Pleader seeks further time to obtain instructions.
List on 16.11.2023. Within which time, if the directions in the judgment are not fully complied with, the respondents shall remain present in person before this Court to read over charges.
Sd/- DEVAN RAMACHANDRAN, JUDGE
26-10-2023 /True Copy/ Assistant Registrar
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