Haneefa T.K vs M/S Poonvala Housing Finance ...
2023 Latest Caselaw 11049 Ker

OP (DRT) No.348/2023                      1/3

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                         THE HONOURABLE MR.JUSTICE N.NAGARESH
            Thursday, the 26th day of October 2023 / 4th Karthika, 1945
                              OP (DRT) NO. 348 OF 2023
           SA 520/2022 OF DEBT RECOVERY TRIBUNAL, ERNAKULAM, ERNAKULAM
   PETITIONER:

          HANEEFA T.K, AGED 45 YEARS, S/O T.K MOIDEENKUTTY, FIDHA MAHAL,
          THARIPANAPARAMBHU, JAYANTHY ROAD, NALLALAM POST, KOZHIKODE DISTRICT,
          PIN-673027

   RESPONDENTS:

      1. M/S POONVALA HOUSING FINANCE LIMITED, 4TH FLOOR, CITY GALLERY,
         KANNUR ROAD,NEAR YMCA, CALICUT. REPRESENTED BY ITS AUTHORIZED
         OFFICER, PIN-673001
      2. M/S MAGMA FINCORP LIMITED, 4TH FLOOR, CITY GALLERY, KANNUR ROAD,
         NEAR YMCA, CALICUT, EPRESENTED BY ITS BRANCH MANAGER, PIN-673001


        Op (debt recovery tribunal) praying inter alia that in the
   circumstances stated in the affidavit filed along with the OP (DRT) the
   High Court be pleased to pass an interim order staying all further
   proceedings in s.a. no. 520/2022 pending before the debt recovery tribunal
   - 1, ernakulam; pending disposal of the present op (drt).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP (DRT) and this Court's order
   dated 16.10.2023, upon hearing the arguments of SRI. JESWIN P.VARGHESE
   Advocate for the petitioner and of M/S. PHILIP T.VARGHESE, THOMAS
   T.VARGHESE, ACHU SUBHA ABRAHAM, V.T.LITHA, JIJO PAUL, RINEESHA RAJKUMAR,
   ARAVIND SAMSON, K.R.MONISHA, Advocates for R2, the court passed the
   following:
 OP (DRT) No.348/2023                        2/3




                                    N. NAGARESH, J.
                             ---------------------------------------
                               OP(DRT) No.348 of 2023
                             ---------------------------------------
                        Dated this the 26th day of October, 2023


                                        ORDER

*************

Respondents submit that counter affidavit is being filed

today.

Post on 08.11.2023. Interim order is extended till then.

Sd/-

                                                             N. NAGARESH
                                                                 JUDGE
          ams
 OP (DRT) No.348/2023                 3/3

                       APPENDIX OF OP (DRT) 348/2023
Exhibit P1             A TRUE COPY OF MEMORANDUM OF S.A. NO. 520/2022 ALONG

WITH ANNEXURE A1 TO A6 FILED BY THE PETITIONER BEFORE DEBT RECOVERY TRIBUNAL - 1, ERNAKULAM Exhibit P2 A TRUE COPY OF I.A. NO. 2516/2022 IN S.A. NO. 520/2022 FILED BY PETITIONER BEFORE DRT - 1, ERNAKULAM DATED 26.10.2022 Exhibit P3 A TRUE COPY OF INTERIM ORDER PASSED BY DEBT RECOVERY TRIBUNAL - 1, ERNAKULAM IN I.A. NO. 2516/2022 IN S.A. NO. 520/2022 DATED 09.11.2022 Exhibit P4 A TRUE COPY OF RECEIPT FOR REMITTING RS.3,01,420/-

DATED 09.12.2022 Exhibit P5 A TRUE COPY OF RECEIPT FOR REMITTING RS.3,01,420/-

DATED 09.01.2023 Exhibit P6 A TRUE COPY OF JUDGMENT IN O.P (DRT) NO. 295/2023 DATED 04.08.2023 Exhibit P7 A TRUE COPY OF WRITTEN STATEMENT FILED BY THE DEFENDANTS IN S.A. NO. 520/2022 DATED 19.04.2023 Exhibit P8 A TRUE COPY OF THE REJOINDER FILED BY THE PETITIONER / APPLICANT IN S.A. NO. 520/2022 DATED 31.05.2023 Exhibit P9 A TRUE COPY OF I.A. NO. 1942/2023 IN S.A. NO. 520/2022 FILED BY PETITIONER BEFORE DEBT RECOVERY TRIBUNAL - 1, ERNAKULAM DATED 31.05.2023 Exhibit P10 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY RESPONDENTS IN I.A. NO. 1942/2023 IN S.A. NO. 520/2022 DATED 20.06.2023 Exhibit P11 A TRUE COPY OF THE ORDER PASSED BY DRT - I, ERNAKULAM IN I.A NO. 1942/2023 IN SA NO. 520/2022 DATED 26.07.2023 Exhibit P12 A TRUE COPY OF I.A NO. 2477/2023 FILED BY PETITIONER BEFORE DEBT RECOVERY TRIBUNAL - I, ERNAKULAM DATED 24.07.2023