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Mini Alias vs State Of Kerala
2023 Latest Caselaw 11025 Ker

Citation : 2023 Latest Caselaw 11025 Ker
Judgement Date : 26 October, 2023

Kerala High Court
Mini Alias vs State Of Kerala on 26 October, 2023
WP(C) No.35225/2023                        1/3

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
            Thursday, the 26th day of October 2023 / 4th Karthika, 1945
                              WP(C) NO. 35225 OF 2023
   PETITIONER:

          MINI ALIAS, AGED 51 YEARS, W/O.K.P.ALIAS, KOUNGAMPPILLIL HOUSE,
          THRIKKARIYOOR PO, KOTHAMANGALAM ERNAKULAM, PIN - 686692

   RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, REVENUE
         DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695001
      2. THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD, ERNAKULAM,
         PIN-682030
      3. THE REVENUE DIVISIONAL OFFICER, GROUND FLOOR, PATTIMATTOM -
         MUVATTUPUZHA ROAD, MUVATTUPUZHA, PIN - 686673
      4. THE TAHSILDAR, FOURTH FLOOR, REVENUE TOWER, SH 16, KOTHAMANGALAM,
         PIN - 686666
      5. VILLAGE OFFICER, THRIKKARIYUR, THRIKARIYUR VILLAGE OFFICE,
         KOTHAMANGALAM, PIN - 686666
      6. THE LOCAL LEVEL MONITORING COMMITTEE, THRIKKARIYUR REPRESENTED
         CONVENOR, AGRICULTURAL OFFICER, KRISHI BHAVAN, THRIKKARIYUR,
         PIN-686666


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the 4th respondent to take up and consider Ext.P8 and
   pass appropriate orders in the light of Exts.P4 and P6 within a time frame
   to be fixed by this Hon'ble Court pending disposal of the writ
   petition(c).


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S. K.MOHANAKANNAN & H.PRAVEEN (KOTTARAKARA), Advocates for the
   petitioner, the court passed the following:
 WP(C) No.35225/2023                          2/3




                                BECHU KURIAN THOMAS, J.
                               --------------------------------------
                                 W.P.(C).No.35225 of 2023
                              ---------------------------------------
                             Dated this 26th day of October, 2023


                                            ORDER

Post before the appropriate court as per roster on 27.10.2023.

Sd/-

BECHU KURIAN THOMAS JUDGE Jka/26.10.23.

WP(C) No.35225/2023 3/3

APPENDIX OF WP(C) 35225/2023 Exhibit P4 TRUE COPY OF THE ORDER A9/7102/2015/K.DIS DATED 24-11-2015 OF THE 3RD RESPONDENT Exhibit P6 TRUE COPY OF THE JUDGMENT IN WRIT PETITION NO.

36359/2016 DATED 23-6-2017 Exhibit P8 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE 4TH RESPONDENT DATED 20-4-2022

 
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