K.A. Aswathy vs Sangeetha Goplakrishnan
2023 Latest Caselaw 10897 Ker

RFA No.407/2018                                1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                           &
                    THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
             Wednesday, the 19th day of October 2023 / 27th Karthikam, 1945
                                 RFA NO. 407 OF 2018(A)

                     OS 146/2015 OF ADDITIONAL SUB COURT, KOTTAYAM

   APPELLANTS/PLAINTIFFS:

      1. K.A. ASWATHY, AGED 38, W/O LATE SAJEEVKUMAR C. GOPALAKRISHNAN,
         CHACKALATHU HOUSE, ELAMPALLY KARA, ANICKADU VILLAGE, KOTTAYAM TALUK,
         KOTTAYAM DISTRICT REPRESENTED BY HER FATHER AS POWER OF ATTORNEY
         NAMED K.S. APPUKUTTAN AGED 69, S/O. SREEDHARAN, RESIDING AT
         KALLUTHKEKKATHIL, TP PURAM P.O. - 686 505, VAZHOOR KARA, VAZHOOR
         VILLAGE.

    And another.

        BY ADV RAJEEV V.KURUP
   RESPONDENT/DEFENDANT:

          SANGEETHA GOPLAKRISHNAN, AGED 37 YEARS, D/O GOPALAKRISHNAN,
          SREEMANGALAM HOUSE, PORUVAZHY P.O., KOLLAM FROM CHACKALATHU HOUSE,
          ELAMPALLY KARA, ANICAKADU VILLAGE KOTTAYAM TALUK, KOTTAYAM DISTRICT
          (ADDRESS IN FOREIGN COUNTRY SANGEETHA GOPALAKRISHNAN, 24623 E HOOVER
          PLACE, AVRORA, COLORADO - 80016) REPRESENTED BY HER POWER OF
          ATTORNEY THANKAMMA GOPALAKRISHNAN, W/O. GOPALAKRISHNAN,
          PUTHUPARAMBIL HOUSE, ERUMELI - 686 509.

        BY ADVS.SRI.K.A.HASSAN, SMT.JULIA PRIYA RESHMY,

        This Regular first appeal having come up for orders on 19/10/2023
   and upon perusing this court's judgment dated 10/10/2022 and letter dated
   03/10/2023 from    District Judge, Kottayam, the court on the same day
   passed the following:


                                          ORDER

In the light of the letter dated 03/10/2023, we grant time until 20/12/2023 to dispose of the case. No further extension is granted.

Sd/- A.MUHAMED MUSTAQUE, JUDGE

Sd/- SHOBA ANNAMMA EAPEN, JUDGE

19-10-2023 /True Copy/ Assistant Registrar