Ajitha vs Puthucode Grama Panchayath
2023 Latest Caselaw 10889 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
       THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                         WP(C) NO. 7037 OF 2021
PETITIONER:

           AJITHA
           AGED 38 YEARS
           W/O.BINESH, PUTHIRIPPADAM, THEKKEPOTTA, PUTHUCODE,
           PALAKKAD-678687.

           BY ADV M.R.SASITH

RESPONDENTS:

     1     PUTHUCODE GRAMA PANCHAYATH
           PUTHUCODE PO, PALAKKAD, KERALA-678687,
           REPRESENTED BY ITS SECRETARY.

     2     SECRETARY,
           PUTHUCODE GRAMA PANCHAYATH, PUTHUCODE PO, PALAKKAD,
           KERALA-678687.

           BY ADV C.A.ANOOP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION        ON
19.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 7037 OF 2021                   2


                                       JUDGMENT

This petition is filed seeking directions to the respondents to

replace the petitioner as a part-time Librarian on an honorarium basis.

2. The learned counsel appearing for the respondents

submits that this writ petition was filed on 7.03.2021, and the petitioner

herein has left the service of the 1st respondent.

3. There is no representation for the petitioner. It appears

that the petitioner is not interested in prosecuting this matter.

This writ petition is dismissed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE Sru

APPENDIX OF WP(C) 7037/2021

PETITIONER'S EXHIBITS EXHIBIT P1 TRUE COPY OF AGENDA OF 1ST RESPONDENT COMMITTEE HELD ON 12.2.2021.

EXHIBIT P2 THE TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER HEREIN BEFORE THE SECRETARY OF PUTHUCODE GRAMA PANCHAYAT DATED 19.2.2021.

EXHIBIT P3 TRUE COPY OF COMMUNICATION ISSUED BY 2ND RESPONDENT TO THE PETITIONER DATED 1.3.2021.