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Elsy K Mathew vs N S K Umesh
2023 Latest Caselaw 10885 Ker

Citation : 2023 Latest Caselaw 10885 Ker
Judgement Date : 19 October, 2023

Kerala High Court
Elsy K Mathew vs N S K Umesh on 19 October, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                        CON.CASE(C) NO. 2064 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 6058/2021 OF HIGH COURT OF KERALA
PETITIONER/S:

             ELSY K MATHEW
             AGED 70 YEARS
             W/O MATHAI, RESIDING AT MALAYIL HOUSE THODUPUZHA EAST
             P.O, THODUPUZHA TALUK, IDUKKI DISTRICT PIN - 685585,
             PIN - 685585
             BY ADVS.
             BOBBY GEORGE
             JOY C. PAUL
             ELDHOSE JOY
             BABY SIMON
             REEJO JOHNSON
             NOBLE GEORGE
             ABHILASH K.P.


RESPONDENT/S:

             N S K UMESH
             N.S.K UMESH, (AGE AND NAME OF THE FATHER NOT KNOWN TO
             THE PETITIONER), DISTRICT COLLECTOR, CIVIL STATION,
             KAKKANAD, ERNAKULAM PIN 682030., PIN - 682030
OTHER PRESENT:

             SRI.V.TEKCHAND -SR.GP


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 19.10.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case (C) No.2064 OF 2023                   2




                                JUDGMENT

Dated this the 19th day of October, 2023

It is submitted by the learned Government Pleader

on instructions that pursuant to the judgment, orders have

been rendered on 17.10.2023.

This Contempt of Court Case is accordingly closed

without prejudice to the contentions of the parties.

Sd/-

ANU SIVARAMAN JUDGE SMF

APPENDIX OF CON.CASE(C) 2064/2023

PETITIONER ANNEXURES Annexure -A 1 CERTIFIED COPY OF JUDGMENT DATED 2/2/2023

//TRUE COPY// PA TO JUDGE

 
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